Bar Council ID
D/2663/2011
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Advocate AMIT SHARMA
Experience: 7 Years
New Delhi, Delhi
Advocate AMIT SHARMA
Criminal, Civil, Matrimonial, cheque bounce, 138 N. I. Act, N. D. P. S. Act, M. A. C. T., consumer forum.
City Of Residence
New Delhi
Court Of Practice
- Consumer Commission
- Consumer Forum, Punchkula
- Delhi High Court
- District Consumer Disputes Redressal Forum, Mehrauli
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- National Consumer Disputes Redressal Commission
- State Commission Delhi
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
Langauges
- English
- Hindi
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