Bar Council ID
JH227A/2006
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- Lawyer Profile
Advocate Vinay Prakash
Experience: 12 Years
Ranchi, Jharkhand
Advocate Vinay Prakash
Advocate in Money laundering and Criminal Acts
City Of Residence
Ranchi
Court Of Practice
- Delhi High Court
- District Court Ranchi
- Jharkhand High Court
- Prevention of Money Laundering Appellate Tribunal
- Supreme Court Of India
Area Of Expertise
- Criminal Law
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