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    • Advocate Vibhas Kumar Jha

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Gaurav Kant Sharma

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Court of Practice
      District Court Saket
      District Court Patiala House
      Delhi High Court
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    • Advocate Pran Krishna Jana

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Pharma & Health Care
      Intellectual Property Rights
      Court of Practice
      District Court Saket
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Gaurav Dua

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Arbitration & Conciliation
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      National Green Tribunal
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    • Advocate Rajiv Yadav

      Experience : 28 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Lakshya Bhardwaj

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Dilip Kumar

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Consumer Protection
      Recovery & Debt
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Biswajit Das

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Cheque Bounce
      Accident & Injuries
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Raj Kishor Baghel

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Paras Kumar Jha

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Delhi High Court
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