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    • Advocate Nishant Singla

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Constitutional Law
      Criminal Law
      Civil Law
      Corporate Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Kamal Kumar

      Experience : 3 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
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    • Advocate Anil kumar Mishra

      Experience : 19 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
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    • Advocate Anil Mishra

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Administrative Law
      Consumer Protection
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate amit bhalla

      Experience : 12 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Ananya Bhattacharya

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Administrative Law
      Arbitration & Conciliation
      Consumer Protection
      Civil Law
      Criminal Law
      Divorce & Alimony
      Recovery & Debt
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      Central Administrative Tribunal (CAT) Delhi
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Sarvesh Bhardwaj

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Corporate Law
      Taxation
      Criminal Law
      Intellectual Property Rights
      Constitutional Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Dwarka
      District Court Tis Hazari
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    • Advocate Sandeep Kundu

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      Patna High Court
      District Court Tis Hazari
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    • Advocate Manoj Kumar

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Inder Dev Singh

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Saket
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    • Advocate Firoz Khan

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Divorce & Alimony
      Family Law
      Corporate Law
      Arbitration & Conciliation
      Cheque Bounce
      Recovery & Debt
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      District Court Dwarka
      District Court Tis Hazari
      District Court Saket
      District Court Karkardooma
      District Court Rohini
      District Court Patiala House
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    • Advocate Sunil Sharma

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Shashank Vachher

      Experience : 2 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Corporate Law
      Competitive Practices
      Arbitration & Conciliation
      Business & Industry
      Property Law
      Intellectual Property Rights
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      Supreme Court Of India
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    • Advocate Mohan Shandilya

      Experience : 20 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Bankruptcy
      Cheque Bounce
      Consumer Protection
      Corporate Law
      Contract Act
      Court of Practice
      Debt Recovery Tribunal (DRT), Delhi
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Arvind Vashistha

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Arbitration & Conciliation
      Civil Law
      Corporate Law
      Court of Practice
      District Court Dwarka
      Delhi High Court
      District Court Saket
      District Court Rohini
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    • Advocate Amit Kumar Pandey

      Experience : 19 Years
      City : Delhi , Delhi
      Area of Expertise
      Commercial Law
      Accident & Injuries
      Civil Law
      Contract Act
      Divorce & Alimony
      Insurance Law
      Will And Trust
      General Practice
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Suresh Rohilla

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Arbitration & Conciliation
      Trade & Malpractices
      Consumer Protection
      Real Estate
      Cheque Bounce
      Recovery & Debt
      Court of Practice
      District Court Saket
      District Court Patiala House
      District Court Dwarka
      District Court Gurgaon
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    • Advocate tarun sharma

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Sunil Kumar

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
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    • Advocate Jogender Kumar

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Dwarka
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    • Advocate DIP JHA

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      View Profile

    • Advocate Abhishek Salwan

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Virender Kumar

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Divorce & Alimony
      Court of Practice
      Delhi High Court
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    • Advocate Vinit gupta

      Experience : 18 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Family Court, Delhi
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    • Advocate Iqbal Ashraf Rahmani

      Experience : 20 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
      View Profile

    • Advocate Pawan Pandey

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Consumer Protection
      Arbitration & Conciliation
      Recovery & Debt
      Court of Practice
      District Court Dwarka
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Shivam Sharma

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Tis Hazari
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    • Advocate Shankar Mandal

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Saurabh Kaushik

      Experience : 9 Years
      City : Delhi , Delhi
      Area of Expertise
      Family Law
      Court of Practice
      Family Court, Delhi
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    • Advocate Sanjeev Kumar Baliyan

      Experience : 17 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Arbitration & Conciliation
      Court of Practice
      Delhi High Court
      View Profile