
Bar Council ID
D-2770/99
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Advocate Mohan Shandilya
Experience: 20 Years
New Delhi, Delhi
Advocate Mohan Shandilya
Our Firm Chatterjee & Company was established in 1939 at Kolkata. We successfully got Bank's OAs dismissed which is a rare feat.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- Supreme Court Of India
Area Of Expertise
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Consumer Protection
- Contract Act
- Corporate Law
Langauges
- English
- Hindi
- Punjabi
- Bengali
- Gujarati
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