Bar Council ID
D/249/2014
- Lawyer Search
- Lawyer Profile
Advocate Firoz Khan
Experience: 4 Years
New Delhi, Delhi
Advocate Firoz Khan
Criminal case, civil case, matrimonial case etc.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Recovery & Debt
Langauges
- English
- Hindi
Forum discussions by Advocate Firoz (Recent 10)
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Personal Meeting
- Duration: 30 Minutes
- 2000.00 /-
- Book Appointment
