Bar Council ID
D/1515/2005
- Lawyer Search
- Lawyer Profile
Advocate Ananya Bhattacharya
Experience: 13 Years
New Delhi, Delhi
Advocate Ananya Bhattacharya
judgments reported
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Recovery & Debt
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