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    • Advocate Ramesh Rawat

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
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    • Advocate Udit Kumar Chaturvedi

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Consumer Protection
      Commercial Law
      Civil Law
      Arbitration & Conciliation
      Banking & Finance
      Bankruptcy
      Court of Practice
      Delhi High Court
      National Consumer Disputes Redressal Commission
      District Court Saket
      District Court Patiala House
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Kamal Sethi

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Property Law
      Civil Law
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      Family Court, Delhi
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    • Advocate Ramanjit kaur Sohi

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      Punjab and Haryana High Court
      District Court Patiala
      District Court, Chandigarh
      District Court Tis Hazari
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    • Advocate Anish Kumar Gupta

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Constitutional Law
      Administrative Law
      Criminal Law
      Civil Law
      Motor Vehicle Acts & Rules
      Contract Act
      Landlord And Tenancy Law
      Labour Law
      Property Law
      Real Estate
      Trade & Malpractices
      Water laws
      Divorce & Alimony
      Family Law
      Education
      Environmental & Forest Law
      Human Rights
      Intellectual Property Rights
      Court of Practice
      Supreme Court Of India
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