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    • Advocate Amit Tomar

      Experience : 5 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Consumer Protection
      Cheque Bounce
      Property Law
      Taxation
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Manoj Kumar

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Education
      Taxation
      Consumer Protection
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      Consumer Commission
      National Consumer Disputes Redressal Commission
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    • Advocate Raakesh Gupta

      Experience : 16 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Taxation
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      National Consumer Disputes Redressal Commission
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Ekta Dhama

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Family Law
      Divorce & Alimony
      Consumer Protection
      Motor Vehicle Acts & Rules
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      Consumer Forum North, Tis Hazari
      District Court Tis Hazari
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Vikas Gautam

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Divorce & Alimony
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Karkardooma
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile