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12,30,331 judgments in All Courts · page 937 of 61,517

High Courts10 Aug 2026

Ram Niwas Tyagi Vs GNCTD & Ors.

Delhi High Court · 2023 INSC 1047

Indian Penal Code, 1860-Sections 147, 148, 452, 302 read with Section 149, 302 read with Section 34Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 19(1), 11(ix), 19(i), 11(viii)Constitution of India-Article 311(2)(b)
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High Courts10 Aug 2026

Sh. Manoj Kumar Vs Punjab National Bank

Delhi High Court · (2026) 08 DEL CK 4383

PNB Officer Employees' (Conduct) Regulations, 1977-Regulation 13(i), 3(1), 3(2), 24, 6(19), 13PNB (Employees') Pension Regulations, 1995-Regulation 22(1), 33
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High Courts10 Aug 2026

Asian Hotels (North) Ltd Vs Harman Singh Bawa

Delhi High Court · (2026) 08 DEL CK 4384

Arbitration and Conciliation, 1996-Section 34, 37, 9, 11, 17, 17(1)(ii)(b), 37(2)(b), 27(5), 34(2)(b)(ii), 34(2), 34(2A), 48(2)(b)Indian Contract Act, 1872-Section 73, 74, 56Transfer of Property Act, 1882-Section 108(B)(e)
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High Courts10 Aug 2026

Ramesh Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2026) 08 DEL CK 4438

Indian Penal Code, 1860-Sections 34, 302, 304-II, 364, 376, 376(2)(g), 377Code of Criminal Procedure, 1973-Sections 360, 432, 432(7), 433, 433A, 434, 435Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 473, 474, 475
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High Courts10 Aug 2026Allowed

State (NCT Of Delhi) Vs Sajid Ali

Delhi High Court · (2026) 08 DEL CK 4454

Code of Criminal Procedure, 1973-Section 378(3), 207, 313(1)(b), 232, 386(1), 378 and 379, Chapter XII, Chapter XIII, 154, 156, 157, Proviso (b) to Section 157(1), 235(2)Indian Penal Code, 1860-Sections 354A, 354D, 354A(1)(i)Protection of Children from Sexual Offences Act, 2012-Section 10, 12
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High Courts10 Aug 2026Partly Allowed

Mohan @ Sunny Vs State (NCT Of Delhi)

Delhi High Court · (2026) 08 DEL CK 4455

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Section 377Protection of Children from Sexual Offences Act, 2012-Section 6, 8, 4, 5(m)
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