High Courts13 Aug 2026Disposed Of
Alok Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2315
Bihar Municipal Act, 2007-Section 40A, 488, 488(1), 488(4)(b)Bihar Municipal Act, 1922Patna Municipal Corporation Act, 1951
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Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 903 of 61,576
High Courts13 Aug 2026Dismissed
M/S EXCEL India Engineers EPCLLP Vs Hindustan Petroleum Corporation Limited & Ors.
Patna High Court · 2026 INSC 847
Constitution of India-Article 226, 14, Part III
High Courts13 Aug 2026Disposed Of
Arvind Kumar @ Arvind Kumar Das Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2317
National Food Security Act, 2013Bihar Targeted Public Distribution System (Control) Order, 2016-Clause 32(vi), Section 32(vi), 32(v)
High Courts13 Aug 2026Disposed Of
KPIL-JWIL Joint Venture Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2351
CGST / BGST Act, 2017-Section 108, 54, 112CGST / BGST Rules, 2017-Rule 90CGST Act, 2017-Section 54 (11), 54(11)
High Courts13 Aug 2026Disposed Of
Rajiv Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2350
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)
High Courts13 Aug 2026Partly Allowed
Sri. Basavaraju Vs HDFC Ergo General Insurance Company Ltd. & Anr.
Karnataka High Court · (2026) 08 KAR CK 2187
Motor Vehicles Act-Section 173(1)
High Courts13 Aug 2026Partly Allowed
Smt. Mangala Vs Sri. M. Basavaraja & Anr.
Karnataka High Court · (2026) 08 KAR CK 2186
MV Act-Section 173(1)
High Courts13 Aug 2026Partly Allowed
Sridhara B. Vs Gangadhara N.R. & Anr.
Karnataka High Court · (2026) 08 KAR CK 2185
MV Act-Section 173(1)
High Courts13 Aug 2026Partly Allowed
Shanthamma & Ors. Vs Manjesh S & Ors.
Karnataka High Court · (2026) 08 KAR CK 2184
Motor Vehicles Act-Section 173(1)
High Courts13 Aug 2026Partially allowed
Sri Mallaiah B E Vs Sri Suhas K S & Anr.
Karnataka High Court · (2026) 08 KAR CK 2128
MV Act-Section 173(1)
High Courts13 Aug 2026Allowed
G K Pradeep & Ors. Vs K Sunitha
Karnataka High Court · (2026) 08 KAR CK 2141
Code of Criminal Procedure, 1973-Section 154 (3), 482Indian Penal Code, 1860-Sections 143, 147, 504, 506, 323, 324, 354, 114, 149
High Courts13 Aug 2026Dismissed
Mr. Darshan.S @ D Boss Vs State Of Karnataka & Ors.
Karnataka High Court · (2026) 08 KAR CK 2115
Code of Criminal Procedure, 1973-Section 482, 306, 337, 529, 164Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Aug 2026Allowed
Sri Chethan Kumar B @ Chethu Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2122
IPC-Sections 341, 506, 504, 307 & 302 read with 34, 307, 302 R/W 34BNSS, 2023-Section 483Cr.P.C-Section 439
High Courts13 Aug 2026Disposed Of
Binesh Rathnavalli & Anr. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2081
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 316(5), 318(4), 351(2)
High Courts13 Aug 2026Allowed
Roshan Kumar Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2080
Cr.P.C-Section 439BNSS, 2023-Section 483, 183BNS, 2023-Section 64(2)(m)
High Courts13 Aug 2026Allowed
Shaik Umar Farooq Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2079
BNS, 2023-Sections 137(2)Protection of Children From Sexual Offences Act 2012-Sections 4(2), 5(L) and 6BNSS, 2023-Section 483, 183
High Courts13 Aug 2026Allowed
Sri Mourya S Gowda Vs The State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2078
BNS, 2023-Sections 288 R/w 3(5)BNSS, 2023-Section 482Code of Criminal Procedure-Section 438
High Courts13 Aug 2026Allowed
Yasir Khan F Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2077
Cr.P.C-Section 438BNSS, 2023-Section 482IPC-Section 137(2), 310(2)
High Courts13 Aug 2026Dismissed
Sri. Pradeep Kumar J @ Pradeep Solomon & Anr. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2076
Bharatiya Nyaya Sanhita, 2023-Sections 74, 318(4), 351(2), 338, 352, read with 3(5), 79, 318(2), 308(2), 118(1)Dowry Prohibition Act, 1961-Sections 3 and 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts13 Aug 2026Dismissed
Sri. Rajesh @ Raju Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2075
BNS, 2023-Sections 65(1), 64(2)(m), 87, 137(2)POCSO Act, 2012-Sections 4(2), 6BNSS, 2023-Section 483, 183