JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 902 of 61,576

High Courts13 Aug 2026Allowed

Ratnesh Kumar Singh & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2293

Indian Penal Code-Sections 323, 341, 427, 448, 488, 337, 388, 504, 34, 384, 465, 418, 425Criminal Procedure Code-Section 468, 469A, 473, Chapter XXXVI, 468(2)(c), 482, 468 and 469, 202

High Courts13 Aug 2026Dismissed

Ram Kumar Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2335

Indian Penal Code-Section 465, 468/34Cr.P.C.-Section 202

High Courts13 Aug 2026Dismissed

Bishwanath Prasad Sah Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2333

Code of Criminal Procedure-Section 482, 245Indian Penal Code-Sections 467, 471, 464, 420

High Courts13 Aug 2026Allowed

Ravi Kumar @ Ravi Prasad Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2331

Indian Penal Code-Section 468, 120B, 358, 465, 468 and 120(B), 468 & 120(B)Information Technology Act-Section 65 & 66Constitution of India-Article 226

High Courts13 Aug 2026Allowed

Dinesh Mishra @ Dineshwar Mishra Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2329

I.P.C.-Sections 341, 323, 382, 406, 420 and 504Cr.P.C.-Section 156(3), 482, 156(1), 155(2)Constitution of India-Article 226

High Courts13 Aug 2026Allowed

Santosh Kumar Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2327

Code of Criminal Procedure, 1973-Section 482, 197, Chapter XIVIndian Penal Code, 1860-Sections 323, 504, 354, 414, 399, 402Arms Act-Section 25(1)

High Courts13 Aug 2026Partly Allowed

Mantosh Kumar Mahto Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2326

Indian Penal Code-Section 376(DA), 376(D), 506, 34, 506/34Protection of Children from Sexual Offences Act-Section 6, 4/6, 29 and 30Information Technology Act-Section 66(D), 67(A), 66(D) and 67(A)

High Courts13 Aug 2026Allowed

Samriddhi Rice Mill Private Limited Vs Samriddhi Agro Foods Private Limited & Anr.

Patna High Court · (2026) 08 PAT CK 2325

Companies Act, 2013Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, Section 151Trademarks Act, 1999

High Courts13 Aug 2026Allowed

Md. Mahboob @ Raffu Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2324

Indian Penal Code-Section 376, 504, 506/34Code of Criminal Procedure-Section 164

High Courts13 Aug 2026Partly Allowed

The Bihar State Text Book Publishing Corporation Ltd. & Ors. Vs M/s Patna Offset Press & Ors.

Patna High Court · (2026) 08 PAT CK 2322

Arbitration and Conciliation Act, 1996-Section 13, 14, 29A, 34, 33(1)(a), 31(4), 33, 31(7)(a)

High Courts13 Aug 2026Disposed Of

Shamshad Ahmad @ Samsad Ahmad & Ors. Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2320

Indian Penal Code-Sections 307/34, 341/34, 307, 324, 341, 323/34, 379/34Code of Criminal Procedure-Section 313

High Courts13 Aug 2026Disposed Of

Mahendra Mandal Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2319

Indian Penal Code-Section 326, 341, 323, 307, 504, 506Code of Criminal Procedure-Section 313

High Courts13 Aug 2026Allowed

Kallu Khan & Anr. Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2318

Indian Penal Code-Sections 147, 148, 323/149, 447/149, 148/149, 149, 323, 341, 447, 379

High Courts13 Aug 2026Disposed Of

Aas Narayan @ Aas Narayan Kumar @ Bhuara Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2353

Indian Penal Code-Sections 366, 376, 366ACr.P.C.-Section 428, 164

High Courts13 Aug 2026Disposed Of

Suraj Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2352

I.P.C.-Sections 379, 411

High Courts13 Aug 2026Disposed Of

Seema Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2308

Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5(iv)

High Courts13 Aug 2026Disposed Of

Ripu Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2309

Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32 (vii)

High Courts13 Aug 2026Disposed Of

Gaurav Kumar Gupta & Ors. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2310

High Courts13 Aug 2026Disposed Of

Raj Kishore Jha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2312

High Courts13 Aug 2026Disposed Of

Maharana Pratap Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2314