High Courts13 Aug 2026Allowed
Smt. Mahananda w/o Subhash Patil & Anr. Vs Sharnappa Mallikarjunappa Rajure & Ors.
Bombay High Court · (2026) 08 BOM CK 4966
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 900 of 61,576
High Courts13 Aug 2026Dismissed
Sandeep Mohan Mandhare Vs The Civil Surgeon
Bombay High Court · (2026) 08 BOM CK 3074
High Courts13 Aug 2026Dismissed
Devba Pauladsing Girase Vs Kavita Himmatsing Girase & Ors.
Bombay High Court · (2026) 08 BOM CK 3075
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 4, 5, 16, 2Protection of Women from Domestic Violence Act, 2005-Section 12, 29Code of Criminal Procedure, 1973
High Courts13 Aug 2026Dismissed
Swami Vivekanand Bhuudeshiya Sevabhavi Vikas Sanstha & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3078
Maharashtra Public Trusts Act, 1950-Section 36, 36A, 36A(3A)
High Courts13 Aug 2026Allowed
Kailas Ziparu Patil Dead Through Lrs Ashabai Kailas Patil & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3080
Land Acquisition Act, 1894-Section 11, 18, 28-A, 28(3), 28-A(3), Sub-section (3) of Section 28-A, sub-section (2) of Section 28-A, 18 to 28
High Courts13 Aug 2026Allowed
Gangadhar Tukaram Wadgave Vs State Of Maharashtra
Bombay High Court · (2026) 08 BOM CK 3092
Prevention of Corruption Act, 1988-Sections 7, 13(1)(2) and 13(2)
High Courts13 Aug 2026Dismissed
Vijaykumar S/o Tulsiram Pawar Vs Jyoti W/o Tushar Pawar & Ors.
Bombay High Court · (2026) 08 BOM CK 3095
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 4, 5PWDV ActDomestic Violence Act-Section 19(1)
High Courts13 Aug 2026Allowed
Gajanan S/o Pandharinath Shivankar & Ors. Vs The Learned Sub Divisional Officer & Ors.
Bombay High Court · (2026) 08 BOM CK 3272
Mamlatdars’ Courts Act, 1906-Section 5, 23, 19Indian Evidence Act, 1872-Section 135, 136, 137 and 138
High Courts13 Aug 2026Partly Allowed
Ku. Aruna D/o Domaji Shinde Vs Priyadarshani Shikshan Prasarak Mandal & Ors.
Bombay High Court · (2026) 08 BOM CK 3274
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977-Section 5
High Courts13 Aug 2026Allowed
Ku. Mrugnayana Ratiram Chaudhari & Anr. Vs The Scheduled Tribe Certificate Scrutiny Committee, Gadchiroli
Bombay High Court · (2026) 08 BOM CK 3275
High Courts13 Aug 2026Allowed
Hitesh Vinod Agrawal & Anr. Vs Collector Cum Sub Divisional Magistrate, Nagpur & Ors.
Bombay High Court · (2026) 08 BOM CK 3277
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 16Limitation Act-Section 5
High Courts13 Aug 2026Partly Allowed
M/s Mahamaya Minerals Deori Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 08 BOM CK 3279
Mines and Minerals (Development and Regulation) Act, 1957-Section 10(3)Maharashtra Minor Mineral Extraction (Development and Regulation) Rules, 2013-Rule 9, 84
High Courts13 Aug 2026Allowed
Sameer Iqbal Abdul Hameed Pande & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 08 BOM CK 3297
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 316(5), 318(4), 336(3) and 61(2)Cr.P.C.-Sec.482
High Courts13 Aug 2026Allowed
Navadhara Industries Pvt. Ltd. Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3298
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 94, 107
High Courts13 Aug 2026Allowed
Jayesh Rampal Shahu Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 3300
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 94, 107
High Courts13 Aug 2026Allowed
Ansh S/o Anil Adane Vs The Chairman, District Caste Certificate Scrutiny Committee, District Yavatmal
Bombay High Court · (2026) 08 BOM CK 3301
High Courts13 Aug 2026Allowed
M/s. Santosh Steel Enterprises Vs State Of Maharashtra & Anr.
Bombay High Court · (2026) 08 BOM CK 3303
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 94, 107
High Courts13 Aug 2026Disposed Of
Ravi Prakash Singh Vs Commissioner, Commercial Tax & Ors.
Calcutta High Court · (2026) 08 CAL CK 2894
West Bengal Goods and Services Tax Act, 2017-Section 67(2), 2(52), 67, sub-section (6) of Section 67, sub-sections (2) and (3) of Section 67, 74, 132Constitution of India-Article 136
High Courts13 Aug 2026Disposed Of
The Institution Of Engineers (India) Vs Union Of India & Ors.
Calcutta High Court · (2026) 08 CAL CK 2895
Industrial Disputes Act, 1947-sub-section (5) of Section 12, sub-section (2A) of Section 10, Section 10, clause (c), Third Schedule, (4)
High Courts13 Aug 2026Disposed of
Indusind General Ins. Co. Ltd. Vs Purabi Maity & Ors.
Calcutta High Court · (2026) 08 CAL CK 2896
Motor Vehicles Act 1988-Section 166Electricity Act