High Courts17 Aug 2026Allowed
Gattigorla Shankar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5579
Constitution of India-Article 226, 14, 16, 21Indian Penal Code-Section 354(D) r/w 34POCSO Act-Section 12
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Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 848 of 61,517
High Courts17 Aug 2026
Rajshekar Reddy Madireddy Vs The Income Tax Officer & Ors.
Telangana High Court · (2026) 08 TEL CK 5580
Income-tax Act-Section 147, 144B, 148A(d), 148CPC-Section 151Constitution of India-Article 226
High Courts17 Aug 2026Disposed Of
Shaheen Educational Services Private Limited Vs The Assistant Commissioner Of State Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5581
Constitution of India-Article 226, 14, 19(1)(g), 265CGST/TGST ActsCPC-Section 151
High Courts17 Aug 2026Disposed Of
M/s. Shree Ram Enterprises Vs The Superintendent Of Central Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5582
Constitution of India-Article 226CGST/SGST Acts, 2017-Section 73CPC-Section 151
High Courts17 Aug 2026Disposed Of
Gangula Sandya Vs The Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5583
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts17 Aug 2026Disposed Of
M/s. Masters Badminton Academy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5584
Constitution of India-Article 226, 14, 19 and 21
High Courts17 Aug 2026Disposed Of
B.Ramdhan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5585
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts17 Aug 2026Disposed Of
Hakeem Khan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5586
Constitution of India-Article 226, 14, 15, 16, 21BNSS-Section 35(3)CPC-Section 151
High Courts17 Aug 2026Disposed Of
Vasikarla Pushpamma Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5587
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts17 Aug 2026Disposed Of
Beeram Raji Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5588
Constitution of India-Article 226CPC-Section 151
High Courts17 Aug 2026Disposed Of
Raja Lingam Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5589
Constitution of India-Article 226CPC-Section 151
High Courts17 Aug 2026Allowed
The Fisherman Co-operative Society Vs Bezawada Nageswara Rao & Ors.
Telangana High Court · (2026) 08 TEL CK 5590
CPC-Section 151
High Courts17 Aug 2026Disposed Of
Srikanth Kolishetti & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5591
Bharatiya Nyaya Sanhita, 2023-Section 85Dowry Prohibition Act, 1961-Sections 3 and 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)
High Courts17 Aug 2026Disposed Of
M/s. Half Tone Die Makers Pvt Ltd. Vs The Asst. Commissioner (ST) & Ors.
Telangana High Court · (2026) 08 TEL CK 5592
Constitution of India-Article 226CPC-Section 151
High Courts17 Aug 2026Allowed
The Fisherman Co-operative Society Vs Lakavath Satyanarayana & Ors.
Telangana High Court · (2026) 08 TEL CK 5593
CPC-Section 151
High Courts17 Aug 2026Disposed Of
M/s. Sri Ram Enterprises Vs The Deputy State Tax Officer & Ors.
Telangana High Court · (2026) 08 TEL CK 5594
Constitution of India-Article 226, 14, 19(1)(g), 21CPC-Section 151
High Courts17 Aug 2026
Vision Infracon Private Limited Vs Income Tax Officer, Ward 17(1), Hyderabad & Ors.
Telangana High Court · (2026) 08 TEL CK 5595
Constitution of India-Article 226Income-tax Act-Section 147, 144, 144B, 148A(d), 148Code of Civil Procedure, 1908-Section 151
High Courts17 Aug 2026Allowed
Marripalli Manasa Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5596
Constitution of India-Articles 14, 21, 226CPC-Section 151
High Courts17 Aug 2026Disposed Of
Vasam Babu Rao Vs The Union Of India & Anr.
Telangana High Court · (2026) 08 TEL CK 5597
Constitution of India-Article 226, 14, 21CPC-Section 151Indian Penal Code, 1860-Sections 498-A, 34
High Courts17 Aug 2026
Jagan Chakali Vs The Principal Commissioner Of Income Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5598
Constitution of India-Article 226Income-tax Act-Section 148A(d), 148CPC-Section 151