High Courts03 Sept 2026Disposed of
Koyyale Krishna Reddy Vs Union of India & Ors
Telangana High Court · (2026) 09 TEL CK 1380
Constitution of India-Article 14, 21, 226Passports Act, 1967
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 646 of 61,517
High Courts03 Sept 2026Disposed of
Mekala Rama Rao Yadav @ Ramu Yadav Vs The State of Telangana & Bazar Sai Goud (Bazar Sai Kumar Goud)
Telangana High Court · (2026) 09 TEL CK 1365
Bharatiya Nyaya Sanhita, 2023-Section 353(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts03 Sept 2026Allowed
Chenishetty Rani & Others Vs State of Telangana
Telangana High Court · (2026) 09 TEL CK 1361
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 329, 351, 292, 318, 336, 340, 108, 62, 3, 45
High Courts03 Sept 2026Allowed
Smt. Shweta Vs Kashinath
Karnataka High Court · (2026) 09 KAR CK 1324
CPC-Section 24Cr.P.C.-Section 125Hindu Marriage Act, 1955-Section 13(1)(i-a) (i-b)
High Courts03 Sept 2026Allowed
Robin Singh @ Robin Sihag S/o Shri Bhagirath Vs Union Of India, Through Special PP
Rajasthan High Court · 2026:RJ-JP:35799
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 8(c), 20, 21, 22, 29, 37Indian Evidence Act, 1872-Section 24, 25, 26, 27Indian Penal Code, 1860-Section 107, 116, 120B
High Courts03 Sept 2026Allowed
Anil Kumar S/o Shri Lokram Vs State Of Rajasthan, Through PP
Rajasthan High Court · 2026:RJ-JP:35683
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Corruption Act, 1988-Section 7Bharatiya Nyaya Sanhita, 2023-Section 308(2), 238
High Courts03 Sept 2026Allowed
Tangli Mossang Vs The State of AP and 3 Ors
Gauhati High Court · 2026:GAU-AP:881
High Courts03 Sept 2026Rejected
Mohammad Azad Vs The State of AP
Gauhati High Court · 2026:GAU-AP:880
Constitution of India, 1950-Article 21Indian Penal Code, 1860-Section 302, 201
High Courts03 Sept 2026Dismissed
Ankur Das and 2 Ors Vs Indian Oil Corporation Limited and 2 Ors
Gauhati High Court · 2026:GAU-AS:12809
Apprentices Act, 1961Boiler Attendant Rules, 2011-Section 24(2)
High Courts03 Sept 2026Allowed
Sh. Lalhmingsanga Vs Union of India
Gauhati High Court · 2026:GAU-MZ:481
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 22(c), 25, 27A, 29, 67Bharatiya Nagarik Suraksha Sanhita, 2023-Section 36, 47, 48, 50Constitution of India-Article 21, 22
High Courts03 Sept 2026Disposed of
M/S New Hapjan Tea Company Pvt Ltd Vs The State of Assam and 5 Ors
Gauhati High Court · 2026:GAU-AS:12868
Assam Value Added Tax Act, 2003-Section 36, 39, 52, 79(5), 80, 82(1)Central Sales Tax Act, 1956Companies Act, 1956
High Courts03 Sept 2026Disposed of
Smti. Nyachui Vs The State of Nagaland and 2 Ors
Gauhati High Court · 2026:GAU-NL:458
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Constitution of India-Article 226Bharatiya Nyaya Sanhita, 2023-Section 74, 75(ii)
High Courts03 Sept 2026Dismissed
Oriental Insurance Company Ltd Vs Manika Mandal Biswas and 4 Ors
Gauhati High Court · 2026:GAU-AS:12738
Motor Vehicles Act, 1988-Section 173Constitution of India-Article 142
High Courts03 Sept 2026Dismissed
M/S HD Associates Vs Union of India and Others
Gauhati High Court · 2026:GAU-AS:12823
Central Goods and Services Tax Act, 2017-Section 61, 67, 67(2), 74, 74(1), 74A, 74A(1), 75(13), 122Constitution of India-Article 226
High Courts03 Sept 2026Dismissed
Ananda Kishore Kanu Vs Jyoti Prasad Barua and 3 Ors
Gauhati High Court · 2026:GAU-AS:12736
Motor Vehicles Act, 1988-Section 173
High Courts03 Sept 2026Dismissed
M/S Garomari Economic Development Society Vs The State of Assam and 4 Ors
Gauhati High Court · 2025:GAU-AS:83
Assam Fishery Rules, 1953-Rule 12
High Courts03 Sept 2026Dismissed
Mahendra Bordoloi @ Nath Bordoloi Vs Bimal Chandra Bora and 10 Ors.
Gauhati High Court · 2026:GAU-AS:12772
Code of Civil Procedure, 1908-Section 100
High Courts03 Sept 2026Disposed of
United India Insurance Co Ltd Vs Smt Salo Karmakar and 7 Ors
Gauhati High Court · (2026) 09 GAU CK 1228
Indian Penal Code, 1860-Section 279, 338, 304-A
High Courts03 Sept 2026Disposed of
Moninoor Islam Vs Union of India and Ors
Gauhati High Court · 2026:GAU-AS:12824
Finance Act, 1994-Section 73, 73(1), 73(4)(B), 85Constitution of India-Article 226
High Courts03 Sept 2026Dismissed
Jatindra Biswas and Anr. Vs Smti Sonali Sangma and Ors.
Gauhati High Court · 2026:GAU-AS:12735
Code of Civil Procedure, 1908-Section 100Limitation Act, 1963-Article 65, Section 27