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Tribunals and Commissions03 Sept 2026Disposed Of

Vibrant Enterprise Vs Vygon India Pvt. Ltd.

Competition Commission Of India · (2026) 09 CCI CK 2306

Competition Act, 2002-Section 19(1)(a), 3(4), 4, 2(t)(ii), 19(3), 26(2), 57Competition Commission of India (General Regulations), 2024-Regulation 36
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Tribunals and Commissions03 Sept 2026Allowed

Jayesh Sanghrajka Vs Shree Naman Developers Private Limited & Anr.

National Company Law Tribunal · (2026) 09 NCLT CK 2213

Insolvency and Bankruptcy Code, 2016-Section 5(24), 5(24)(d), 7, 12A, 14, 18, 21, 21(2), 25, 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 32A, 43, 45, 50, 53, 53(1), 60(5), 61, 61(3), 66, 208, 238, 240AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 13, 13(1B), 13(1C), 14, 36, 36A(10), 37, 38, 38(1), 38(1A), 39, 39(1), 39(3B), 39(4)National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions03 Sept 2026Allowed

Jayesh Sanghrajka Resolution Professional Of Neo Capricorn Plaza Private Limited Vs Shree Naman Developers Private Limited & Anr.

National Company Law Tribunal · (2026) 09 NCLT CK 2214

Insolvency and Bankruptcy Code, 2016-Section 7, 12A, 14, 18, 21, 21(2), 25, 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31, 31(1), 32A, 43, 45, 50, 53, 53(1), 60(5), 61, 61(3), 66, 208, 238Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 13, 13(1B), 13(1C), 14, 36, 36A(10), 37, 38, 38(1), 38(1A), 39, 39(1), 39(3B), 39(4)Income Tax Act, 1961-Section 2(24), 28, 56, 79(2)(c), 115JB
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Tribunals and Commissions03 Sept 2026

Ravikumar Gaurishankar Patel Vs Gajesh Labhchand Jain

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2016

Insolvency and Bankruptcy Code, 2016-Section 61, 33(2), 60(5), 60(5)(c), 32A, 53, 53(1), 35(1)(n), 31, 30(2), 29AIBBI (Liquidation Process) Regulations, 2016-Regulation 32(e), 32A, 2BIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 37, 38
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