Tribunals and Commissions26 Jul 202Dismissed
E Square Leisure Private Limited Vs Orienta Cine Advertising Private Limited
National Company Law Tribunal · (202) 07 NCLT CK 0006
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 61,102 of 61,104
Tribunals and Commissions26 Jul 202Disposed Of
Small Industries Development Bank of India (SIDBI) (Through Resolution Professional Mr. Nethi Mallikarjuna Setty Vs Akshay Kothari
National Company Law Tribunal · (202) 07 NCLT CK 0004
Tribunals and Commissions26 Jul 202Disposed Of
Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions22 Jun 20Disposed Of
Neeraj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0028
Tribunals and Commissions19 Jun 20Disposed Of
Rattan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0043
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0042
Tribunals and Commissions19 Jun 20Disposed Of
Rambir Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0040
Tribunals and Commissions19 Jun 20Disposed Of
Vijay Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0039
Tribunals and Commissions19 Jun 20Disposed Of
Umesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0038
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Manoj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0033
Tribunals and Commissions19 Jun 20Disposed Of
KC Kalra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0032
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20
Vivek Beniwal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Disposed Of
Dinesh Kumar Varma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0029
Tribunals and Commissions19 Jun 20Disposed Of
Sushil Kumar Verma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0026
Tribunals and Commissions19 Jun 20Disposed Of
Darshan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0023
Tribunals and Commissions19 Jun 20Dismissed
Rajeev Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0021
Tribunals and Commissions19 Jun 20Dismissed
Giraja Shankar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0020
Tribunals and Commissions19 Jun 20Dismissed
Pramod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0019
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Jun 20Allowed
Anand Mattain Gotil Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0018
Tribunals and Commissions19 Jun 20Disposed Of
Alok Kumar Dwivedi Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0017