High Courts08 Mar 1869
Gaurmohan Bandopadhya and Others Vs Tarachand Bandopadhya and Others
Calcutta High Court · (1869) 03 CAL CK 0003
JUDGMENT DATABASE
Search 12,20,386 Indian judgments.
12,20,386 judgments in All Courts · page 60,999 of 61,020
High Courts05 Mar 1869
Raja Akhaya Narayan Pal Vs Mohammed Hossein
Calcutta High Court · (1869) 03 CAL CK 0037
High Courts05 Mar 1869
Srimati Krishna Sundari Dasi Vs Srinarayan Mitter
Calcutta High Court · (1869) 03 CAL CK 0023
High Courts05 Mar 1869
The Queen Vs Kabil Manji and Others
Calcutta High Court · (1869) 03 CAL CK 0015
High Courts04 Mar 1869
Ramsahaya Sing and Others Vs Syed Muzhar Ali and Others
Calcutta High Court · (1869) 03 CAL CK 0016
High Courts02 Mar 1869Dismissed
Knowles Vs The National Bank of India
Calcutta High Court · (1869) 03 CAL CK 0027
High Courts02 Mar 1869
The Queen Vs Ramgobind Chuckerbutty
Calcutta High Court · (1869) 03 CAL CK 0017
High Courts02 Mar 1869
Mah Wine and Aga Syud Abdul Hossein Vs Richard Snadden
Calcutta High Court · (1869) 03 CAL CK 0011
High Courts01 Mar 1869
Kali Krishna Roy Chowdhry Vs Kali Mohan Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0035
High Courts01 Mar 1869Dismissed
Srimati Barada Debi Vs Mahesh Chandra Bandopadhya
Calcutta High Court · (1869) 03 CAL CK 0031
High Courts01 Mar 1869
Nabakrishna Mookerjee Vs The Collector of Hooghly and Another
Calcutta High Court · (1869) 03 CAL CK 0024
High Courts01 Mar 1869
Devaji Gayaji and Others Vs Godabhai Godbhai and Another
Calcutta High Court · (1869) 03 CAL CK 0013
High Courts24 Feb 1869
Kasimuddi Khandkar Vs Nadir Ali Tarafdar and Others
Calcutta High Court · (1869) 02 CAL CK 0015
High Courts24 Feb 1869
Kachekalyana Rungappa Kalakka Tola Udiar Vs Kachivigajaya Rungappa Kalakka Tola Udiar
Calcutta High Court · (1869) 02 CAL CK 0003
High Courts23 Feb 1869
Thomas Alexander Wise Vs Jagabandhu Bose
Calcutta High Court · (1869) 02 CAL CK 0013
High Courts23 Feb 1869
Radhajiban Mustafi Vs Taramani Dasi
Calcutta High Court · (1869) 02 CAL CK 0012
High Courts22 Feb 1869
Raja Enayet Hossein Vs Bamir Chand and Others Raja Enayet Hossein Vs Giridhari Lal
Calcutta High Court · (1869) 02 CAL CK 0019
High Courts20 Feb 1869
Fakiruddin Mohammed Asan Chowdhry Vs Najumunnissa Chowdhrain and Others
Calcutta High Court · (1869) 02 CAL CK 0004