High Courts23 Mar 1869
Baboo Ram Chand and Others Vs Munshi Maniruddin Ahmed
Calcutta High Court · (1869) 03 CAL CK 0020
JUDGMENT DATABASE
Search 12,20,388 Indian judgments.
12,20,388 judgments in All Courts · page 60,998 of 61,020
High Courts23 Mar 1869
Prankisto Dutt Vs Anand Chandra Ghose and Others
Calcutta High Court · (1869) 03 CAL CK 0009
High Courts20 Mar 1869
Pyari Mohan Sing and Another Vs Mirza Gazi and Others
Calcutta High Court · (1869) 03 CAL CK 0033
High Courts20 Mar 1869
Khub Lal Vs Ghina Hazari and Others
Calcutta High Court · (1869) 03 CAL CK 0006
High Courts18 Mar 1869
Saradamayi Chowdhrain Vs Nabin Chandra Roy Chowdhry
Calcutta High Court · (1869) 03 CAL CK 0008
High Courts15 Mar 1869
Purna Chandra Mookerjee and Others Vs Sarada Charan Roy
Calcutta High Court · (1869) 03 CAL CK 0001
High Courts13 Mar 1869
Jagannath Roy Jugi and Others Vs Krishna Mohan Mookerjee and Another
Calcutta High Court · (1869) 03 CAL CK 0022
High Courts13 Mar 1869
Bhubaneswari Debi Vs Dinanath Sandyal and Another
Calcutta High Court · (1869) 03 CAL CK 0005
High Courts12 Mar 1869
Syed Azur Ali and Others Vs Kali Kumar Chukerbutty
Calcutta High Court · (1869) 03 CAL CK 0036
High Courts12 Mar 1869
W. Fitzpatrick Vs George Wallace and Others
Calcutta High Court · (1869) 03 CAL CK 0028
High Courts12 Mar 1869Allowed
Raja Sahib Prahlad Sen Vs Baboo Budhu Sing
Calcutta High Court · (1869) 03 CAL CK 0026
High Courts12 Mar 1869Dismissed
Chowdry Padam Sing Vs Koer Udaya Sing
Calcutta High Court · (1869) 03 CAL CK 0018
High Courts10 Mar 1869
Mahant Jayram Gir Vs Rani Shiuraj Koer and Others
Calcutta High Court · (1869) 03 CAL CK 0038
High Courts10 Mar 1869
Gobind Chandra Sarma Mazoomdar Vs Anand Mohan Sarma Mazoomdar and Others
Calcutta High Court · (1869) 03 CAL CK 0032
High Courts10 Mar 1869
Srimati Matangini Debi Vs Srimati Jaykali Debi
Calcutta High Court · (1869) 03 CAL CK 0012
High Courts10 Mar 1869
Krishan Chandra Das Vs Kalidas Das and Others
Calcutta High Court · (1869) 03 CAL CK 0007
High Courts09 Mar 1869Dismissed
Mahima Chandra Roy Vs Pyari Mohan Chowdhry and Another
Calcutta High Court · (1869) 03 CAL CK 0039