JUDGMENT DATABASE
Search 12,20,388 Indian judgments.
12,20,388 judgments in All Courts · page 60,997 of 61,020
Kali Prasad Sing Vs Jainarayan Roy and Others
Calcutta High Court · (1869) 04 CAL CK 0006
Azizunnissa Khatun and Another Vs Shashi Bhushan Bose and Others
Calcutta High Court · (1869) 04 CAL CK 0011
The Court of Wards on behalf of Baboo Srigurbnaryan Sing and Others Vs Pratabnarayan Das and Others
Calcutta High Court · (1869) 04 CAL CK 0038
Mutia Kolita Vs Putona Kolita and Another
Calcutta High Court · (1869) 04 CAL CK 0010
The Queen Vs Kabil Cazee and Others
Calcutta High Court · (1869) 04 CAL CK 0007
Gaur Hari Doss Vs Madan Mohan Biswas
Calcutta High Court · (1869) 04 CAL CK 0004
Didar Bax Shah and Others Vs Sheikh Nabi Bax
Calcutta High Court · (1869) 04 CAL CK 0040
In Re: Lachmipatsing Dogar Roy Bahadur and Others
Calcutta High Court · (1869) 04 CAL CK 0026
Kesabram Mahapattar Vs Nandkishor Mahapattar
Calcutta High Court · (1869) 04 CAL CK 0034
Siali Dhar Das Vs Ranglal Sahu and Another
Calcutta High Court · (1869) 04 CAL CK 0012
The Queen Vs Nawab Sing and Others
Calcutta High Court · (1869) 04 CAL CK 0005
Lala Parsadi Lal Vs Lala Ambika Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0024
The Queen Vs Luthi Bewa and Others
Calcutta High Court · (1869) 03 CAL CK 0034
Gopalsaran Lal Bhagat and Another Vs Bharat Lal Bhagat
Calcutta High Court · (1869) 03 CAL CK 0002
Upendra Mohan Tagore and Others Vs Takalia Bepari and Another
Calcutta High Court · (1869) 03 CAL CK 0014
Mahant Dhanraj Giri Goswami Vs Sripati Giri Goswami
Calcutta High Court · (1869) 03 CAL CK 0010
Peari Mohan Das and Others Vs Nilkant Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0025