High Courts06 Sept 1872
Joy Koomar Dutta Jha Vs Esharee Nund Dutta Jha
Calcutta High Court · (1872) 09 CAL CK 0001
JUDGMENT DATABASE
Search 12,20,925 Indian judgments.
12,20,925 judgments in All Courts · page 60,994 of 61,047
High Courts04 Sept 1872
Hurrychurn Surmah Vs Poorno Singh Monipooree and Others
Calcutta High Court · (1872) 09 CAL CK 0002
High Courts31 Aug 1872
Ambica Charan Bose Vs Kali Prasanna Roy
Calcutta High Court · (1872) 08 CAL CK 0013
High Courts31 Aug 1872
Bhairabdan Ramchand Vs Bassantlal Bhagat
Calcutta High Court · (1872) 08 CAL CK 0012
High Courts31 Aug 1872
H. Clarton Vs D.N. Shaw and Another
Calcutta High Court · (1872) 08 CAL CK 0008
High Courts29 Aug 1872
Queen Vs Kumodinikant Banerjee Chowdhey
Calcutta High Court · (1872) 08 CAL CK 0010
High Courts29 Aug 1872
S.M. Prankumari Dasi and Another Vs Abinash Chandra Mookerjee
Calcutta High Court · (1872) 08 CAL CK 0007
High Courts24 Aug 1872
Raj Narain Deb Chowdhry Vs Kassee Chunder Chowdhry and Others
Calcutta High Court · (1872) 08 CAL CK 0004
High Courts24 Aug 1872
Khasro Mandar and Another Vs Premlal and Others
Calcutta High Court · (1872) 08 CAL CK 0003
High Courts24 Aug 1872
Cargill and Another Vs Angelo and Another
Calcutta High Court · (1872) 08 CAL CK 0001
High Courts10 Aug 1872Dismissed
Toral Komhar Vs Mussamat Auchhi and Another
Calcutta High Court · (1872) 08 CAL CK 0011
High Courts07 Aug 1872Dismissed
Janaki Pershad Vs Mussamat Doorga Bibee and Another
Calcutta High Court · (1872) 08 CAL CK 0014
High Courts07 Aug 1872
Iswar Chandra Dutt Vs Iswar Chandra Ghose
Calcutta High Court · (1872) 08 CAL CK 0009
Privy Council02 Aug 1872
Rajah Salig Ram and Others Vs The Secretary of State For India In Council
Privy Council · (1872) 1 IndApp 119
Privy Council31 Jul 1872
William Hay (Commonly Called Lord William Hay) Vs William Gordon
Privy Council · (1872) 1 IndApp 106
High Courts30 Jul 1872Dismissed
Gurudas Roy Vs Panchanan Bose and Another
Calcutta High Court · (1872) 07 CAL CK 0004