JUDGMENT DATABASE
Search 12,18,164 Indian judgments.
12,18,164 judgments in All Courts · page 60,878 of 60,909
High Courts12 Jul 1869
Tarini Charan Ghose Vs Satto Saran Ghosal Bahadur
Calcutta High Court · (1869) 07 CAL CK 0028
High Courts12 Jul 1869
Mussamut Indubansi Kunwar Vs Mussamut Gribhirun Kunwar and Others
Calcutta High Court · (1869) 07 CAL CK 0014
High Courts09 Jul 1869
R. Scott Moncrieff Vs Naimudda Jowardar
Calcutta High Court · (1869) 07 CAL CK 0036
High Courts09 Jul 1869
Naimudda Jowardar Vs R. Scott Moncrieff
Calcutta High Court · (1869) 07 CAL CK 0018
High Courts09 Jul 1869
Mallik Jawad-Ul-Huq and Others Vs Ram Prasad Das and Another
Calcutta High Court · (1869) 07 CAL CK 0013
High Courts08 Jul 1869
Lalit Jha and Others Vs J.B. Bullen and Another
Calcutta High Court · (1869) 07 CAL CK 0037
High Courts08 Jul 1869
Ramgobind Pal Vs Radhanath Dhubi and Mahes Chandr Dhubi
Calcutta High Court · (1869) 07 CAL CK 0006
High Courts07 Jul 1869
Ram Baks Lal Vs Kishori Mohan Shaha and Others
Calcutta High Court · (1869) 07 CAL CK 0011
High Courts05 Jul 1869
Radhanath Sugracharji and Another Vs Baidonath Seal Kabiraj
Calcutta High Court · (1869) 07 CAL CK 0009
High Courts03 Jul 1869
Hari Kishor Dutt and Others Vs The Collector of Dacca and Another
Calcutta High Court · (1869) 07 CAL CK 0039
High Courts02 Jul 1869
Roso Pyari Chowdhrain Vs Narattam Das Chowdhry and Another
Calcutta High Court · (1869) 07 CAL CK 0022
High Courts30 Jun 1869
Tarak Nath Mukhopadhya and Others Vs Shama Charan Ghosh
Calcutta High Court · (1869) 06 CAL CK 0022
High Courts30 Jun 1869
Kalinath Pal Vs Nabadwip Chandra Sirkar and Others
Calcutta High Court · (1869) 06 CAL CK 0021
High Courts29 Jun 1869
Dwarkanath Haldar Vs Kamalakanth Haldar
Calcutta High Court · (1869) 06 CAL CK 0061