High Courts18 Jun 1869
Brajanath Sarma and Others Vs Ram Chandra Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0019
JUDGMENT DATABASE
Search 12,18,148 Indian judgments.
12,18,148 judgments in All Courts · page 60,879 of 60,908
High Courts18 Jun 1869
Ivan Herman Mollwo, Edwin March and Others Vs Raja Pratap Chandra Sing Bahadur
Calcutta High Court · (1869) 06 CAL CK 0005
High Courts17 Jun 1869
Ewing and Co. Vs Gosaidas Ghose Two and Others
Calcutta High Court · (1869) 06 CAL CK 0046
High Courts17 Jun 1869
Pares Nath Mukhopadhya and Others Vs Kisto Mohan Saha and Another
Calcutta High Court · (1869) 06 CAL CK 0041
High Courts17 Jun 1869
Kenny Vs The Administrator-General of Bengal
Calcutta High Court · (1869) 06 CAL CK 0037
High Courts17 Jun 1869
Kumara Upendra Krishna Deb Bahadur Vs Nabin Krishna Bose and Another
Calcutta High Court · (1869) 06 CAL CK 0014
High Courts17 Jun 1869
Madhusudan Bagchi Vs Raja Mahes Chandra Sing and Others
Calcutta High Court · (1869) 06 CAL CK 0012
High Courts17 Jun 1869
Debkumari Bibi Vs Ram Lal Mookerjee
Calcutta High Court · (1869) 06 CAL CK 0003
High Courts15 Jun 1869
Syad Akram Ser and Others Vs Lalji Sing
Calcutta High Court · (1869) 06 CAL CK 0054
High Courts15 Jun 1869
Mussamut Bibi Nasran Vs Syad Wali Alam
Calcutta High Court · (1869) 06 CAL CK 0025
High Courts14 Jun 1869
The Queen Vs Punaifattama and Another
Calcutta High Court · (1869) 06 CAL CK 0051
High Courts14 Jun 1869
Graham and Co. Vs Kerr, Dods and Co.
Calcutta High Court · (1869) 06 CAL CK 0034
High Courts14 Jun 1869
Bhuli Sing and Others Vs Mussamut Nehmubhu
Calcutta High Court · (1869) 06 CAL CK 0016
High Courts12 Jun 1869
Srimati Sadattunnissa and Others Vs Sadat Ali
Calcutta High Court · (1869) 06 CAL CK 0056
High Courts12 Jun 1869
Mohan Chand Kandu Vs Azim Kazi Chowkidar
Calcutta High Court · (1869) 06 CAL CK 0042
High Courts11 Jun 1869
The Queen Vs Kalisankar Sandyal and Others
Calcutta High Court · (1869) 06 CAL CK 0026
High Courts11 Jun 1869
Umes Chandra Roy and Others Vs Shastidhar Mookerjee and Others
Calcutta High Court · (1869) 06 CAL CK 0023