High Courts08 Apr 1864
Bhawani Charan Mitter Vs D.H. Kearnes
Calcutta High Court · (1864) 04 CAL CK 0002
JUDGMENT DATABASE
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12,17,039 judgments in All Courts · page 60,849 of 60,852
High Courts07 Apr 1864
Gaurhari Gui Vs Peari Dasi Gobindmani Dasi Vs Shamlal Bysak Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others Machooram Sen Vs Gaurhari Gui
Calcutta High Court · (1864) 04 CAL CK 0003
High Courts28 Sept 1863
Fakir Rawot and Others Vs Sheikh Emambaksh
Calcutta High Court · (1863) 09 CAL CK 0001
High Courts26 Aug 1863
Raghu Ram Biswas Vs Ram Chandra Dobay
Calcutta High Court · (1863) 08 CAL CK 0003
High Courts25 Aug 1863
Baboo Lachmipat Sing Vs Mahomed Mooneer
Calcutta High Court · (1863) 08 CAL CK 0002
High Courts21 Aug 1863
Gourmonee Goopto Vs Mudun Mohan Roy
Calcutta High Court · (1863) 08 CAL CK 0001
High Courts07 Jul 1863
Bhubun Mohun Biswas Vs Ram Kanth Chowdhry
Calcutta High Court · (1863) 07 CAL CK 0002
High Courts12 Jun 1863
Iswar Chandra Mitter and Others Vs Shamasundari Dasi
Calcutta High Court · (1863) 06 CAL CK 0002
High Courts03 Jun 1863
Ananda Mayi Dasi Vs Patit Pabuni Dasi and Others
Calcutta High Court · (1863) 06 CAL CK 0003
High Courts01 Jun 1863
Misri Kooer Vs Maharaja Maheswar Buksh Sing and Another Sriongo Kooer Vs Maharaja Maheswar Buksh Sing
Calcutta High Court · (1863) 06 CAL CK 0001
High Courts11 Apr 1863
Rani Swarnamayi and Others Vs Annada Gobind Chowdhry and Others
Calcutta High Court · (1863) 04 CAL CK 0001
High Courts18 Mar 1863
Biswambhar Misser and Others Vs Ganpat Misser
Calcutta High Court · (1863) 03 CAL CK 0001
High Courts19 Feb 1863
Purnima Chowdrain and Others Vs Nittanand Shah and Others
Calcutta High Court · (1863) 02 CAL CK 0002
High Courts19 Feb 1863
Maharani Indrajit Koonwari Vs Chokowari Sahu
Calcutta High Court · (1863) 02 CAL CK 0001
Tribunals and Commissions02 Aug 202Disposed Of
Agarwalla Udyog Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0005
Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions02 Aug 202Disposed Of
Broadway Oils & Chemicals Privatelimited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0004
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)
Tribunals and Commissions02 Aug 202Disposed Of
Kohinoor Tie Up Private Limited Vs Central Government Through Regional Director
National Company Law Tribunal · (202) 08 NCLT CK 0002
Tribunals and Commissions01 Aug 202Disposed Of
Punjab National Bank Vs M/s Renu Residency Pvt Ltd
National Company Law Tribunal · (202) 08 NCLT CK 0006
Tribunals and Commissions01 Aug 202Allowed
Blooming Jewellery Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0003
Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)