JUDGMENT DATABASE
Search 12,17,319 Indian judgments.
12,17,319 judgments in All Courts · page 60,852 of 60,866
High Courts01 Sept 1868
Kalinath Roy Vs Iswar Chandra Ghosal
Calcutta High Court · (1868) 09 CAL CK 0012
High Courts26 Aug 1868Dismissed
Ram Chandra Jana Vs Jiban Chandra Jana
Calcutta High Court · (1868) 08 CAL CK 0022
High Courts26 Aug 1868Dismissed
Lala Chatranarayan Vs Uba Kunwari
Calcutta High Court · (1868) 08 CAL CK 0017
High Courts26 Aug 1868
Ambica Charan Nag Vs Mussamat Shibosundari Debi
Calcutta High Court · (1868) 08 CAL CK 0004
High Courts21 Aug 1868
Prahlad Misser Vs Udit Narayan Sing
Calcutta High Court · (1868) 08 CAL CK 0020
High Courts14 Aug 1868Dismissed
Raja Nilmani Sing Vs Madhab Sing
Calcutta High Court · (1868) 08 CAL CK 0019
High Courts13 Aug 1868
Mussamut Jumayi Vs Sheikh Wahid Ali
Calcutta High Court · (1868) 08 CAL CK 0023
High Courts10 Aug 1868
Cook and Others Vs Jadab Chandra Nandi
Calcutta High Court · (1868) 08 CAL CK 0008
High Courts08 Aug 1868
Raja Nilmani Sing Vs Annadaprasad Mookerjee
Calcutta High Court · (1868) 08 CAL CK 0011
High Courts07 Aug 1868
Madhusudan Manji Vs Debigobinda Newgi
Calcutta High Court · (1868) 08 CAL CK 0016
High Courts07 Aug 1868
Sheikh Rahmatulla Vs Sheikh Sariutulla Kagchi
Calcutta High Court · (1868) 08 CAL CK 0015
High Courts06 Aug 1868
The Maharani of Burdwan Vs Srimati Baradasundari Debi
Calcutta High Court · (1868) 08 CAL CK 0021