High Courts13 Jul 1868
The Queen Vs Mahendranarayan Bangabhushan
Calcutta High Court · (1868) 07 CAL CK 0017
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12,17,197 judgments in All Courts · page 60,848 of 60,860
High Courts13 Jul 1868Dismissed
Brajaraj Kisori Dasi Vs Mohammed Salem
Calcutta High Court · (1868) 07 CAL CK 0013
High Courts11 Jul 1868Dismissed
Roy Mohanlal Mittra Vs Bishnu Chandra Chatterjee
Calcutta High Court · (1868) 07 CAL CK 0019
High Courts09 Jul 1868
Nanda Kumar Banerjee Vs Ishan Chandra Banerjee
Calcutta High Court · (1868) 07 CAL CK 0036
High Courts09 Jul 1868
Shib Narayan Pohraj Vs Kishor Narayan Pohraj
Calcutta High Court · (1868) 07 CAL CK 0004
High Courts08 Jul 1868Dismissed
Brajanath Pal Chowdhry Vs Hiralal Pal
Calcutta High Court · (1868) 07 CAL CK 0012
High Courts07 Jul 1868Dismissed
Jugal Kishor Banerjee Vs Abhaya Charan Sarma
Calcutta High Court · (1868) 07 CAL CK 0020
High Courts06 Jul 1868
Haran Chandra Pal Vs Mukta Sundari Chowdhrain
Calcutta High Court · (1868) 07 CAL CK 0035
High Courts03 Jul 1868Disposed Off
Jumarat Mandal and Manohara Dasi Vs Nilkant Sircar
Calcutta High Court · (1868) 07 CAL CK 0010
High Courts02 Jul 1868
Surendra Nath Roy Vs Hiramani Barmani
Calcutta High Court · (1868) 07 CAL CK 0031
High Courts01 Jul 1868Dismissed
In Re: Tietkins, an Insolvent
Calcutta High Court · (1868) 07 CAL CK 0015