JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,760 of 60,814
High Courts03 Jan 1873
Tarrucknath Sirkar Vs Prosunno Koomar Ghose
Calcutta High Court · (1873) 01 CAL CK 0003
Privy Council12 Dec 1872
Mussumat Jumeela and Others Vs Mussumat Mulleeka
Privy Council · (1872) 1 IndApp 135
High Courts11 Dec 1872
Mothoormohun Roy Vs Jadoomoney Dossee and Another
Calcutta High Court · (1872) 12 CAL CK 0006
High Courts02 Dec 1872
L. Harrison and Others Vs A.H. Hope
Calcutta High Court · (1872) 12 CAL CK 0005
High Courts02 Dec 1872
Cally Churn Mullick Vs Bauggobutty Churn Mullick In Re: Benud Behari Mullick
Calcutta High Court · (1872) 12 CAL CK 0004
Privy Council30 Nov 1872
Gopee Lall Vs Mussamat Sree Chundraolee Buhoojee
Privy Council · (1872) 1 IndApp 131
Privy Council26 Nov 1872
Rajkishen Singh Vs Ramjoy Surma Mozoomdar and others
Privy Council · (1876) 1 ILRPC 187
High Courts20 Nov 1872Allowed
Neerbhoy Singh Vs Ram Pershad Singh and Others
Calcutta High Court · (1872) 11 CAL CK 0001
High Courts18 Nov 1872
Rajmohun Bose and Another Vs The East Indian Railway Company.
Calcutta High Court · (1872) 11 CAL CK 0004
High Courts21 Sept 1872
The Queen Vs Tarinicharan Dey and Others
Calcutta High Court · (1872) 09 CAL CK 0011
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Anothers
Calcutta High Court · (1872) 09 CAL CK 0010
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Another
Calcutta High Court · (1872) 09 CAL CK 0006
High Courts11 Sept 1872
Nuthoo Lall Chowdhry and Others Vs Shoukee Lall and Others
Calcutta High Court · (1872) 09 CAL CK 0008