High Courts11 Jun 1879Allowed
Kanthi Ram Vs Bankey Lal and Others
Allahabad High Court · (1880) ILR (All) 398
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,762 of 60,868
High Courts09 Jun 1879
Bukronath Singh Vs The Government of India and Nilmoni Singh
Calcutta High Court · (1880) ILR (Cal) 389
High Courts09 Jun 1879Dismissed
Kanahia Lal and Another Vs Kali Din
Allahabad High Court · (1880) ILR (All) 394
High Courts06 Jun 1879Disposed Of
Empress of India Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 392
High Courts04 Jun 1879Disposed Of
Sadik Ali Khan Vs Muhammad Husain Khan
Allahabad High Court · (1880) ILR (All) 386
High Courts30 May 1879
Dwarkanath Mytee Vs Junmajoy Mullick
Calcutta High Court · (1880) ILR (Cal) 287
Evidence Act, 1872 — Section 13, 83
High Courts29 May 1879
Bepin Behari Singh Vs The Government
Calcutta High Court · (1880) ILR (Cal) 325
High Courts29 May 1879Allowed
Hardeo Das and Another Vs Hukam Singh
Allahabad High Court · (1880) ILR (All) 322
High Courts28 May 1879
Daimoddee Paik Vs Kaim Taridar and Another
Calcutta High Court · (1880) ILR (Cal) 300
Evidence Act, 1872 — Section 92
Privy Council27 May 1879
Gouri Nachiar Vs Chidambaram Chettiar and others
Privy Council · (1879) 6 IndApp 177
High Courts22 May 1879
Auhindro Bhoosun Chatterjee Vs Chunnoololl Johurry and Another
Calcutta High Court · (1880) ILR (Cal) 101
High Courts20 May 1879
Parbuttinath Roy and Others Vs Tejomoy Banerji and Others
Calcutta High Court · (1880) ILR (Cal) 303
Limitation Act, 1877 — Section 19
High Courts20 May 1879
Obhoy Nund Roy and Others Vs Shoteenath Moorkerjee and Others
Calcutta High Court · (1880) ILR (Cal) 331
High Courts19 May 1879
The Agra Bank Vs Dhuronidhur Sen and Others
Calcutta High Court · (1880) ILR (Cal) 86
Charter Act, 1861 — Section 15Limitation Act, 1963 — Article 15