High Courts26 Apr 1869
Puhubnath Jha Vs Becharam Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0013
JUDGMENT DATABASE
Search 12,15,637 Indian judgments.
12,15,637 judgments in All Courts · page 60,759 of 60,782
High Courts23 Apr 1869
John George Bagram Vs Khettranath Karformah and Another
Calcutta High Court · (1869) 04 CAL CK 0008
High Courts19 Apr 1869
Bhairabnath Khettri Vs Kishori Mohan Shaw
Calcutta High Court · (1869) 04 CAL CK 0017
High Courts17 Apr 1869
Nahagun Maiti Vs Sabo Bewa and Another
Calcutta High Court · (1869) 04 CAL CK 0031
High Courts16 Apr 1869
Nitta Kolita and Others Vs Bishnuram Kolita
Calcutta High Court · (1869) 04 CAL CK 0030
High Courts16 Apr 1869
Bishtu Narayan Bandopadhya Vs Ganga Narayan Biswas
Calcutta High Court · (1869) 04 CAL CK 0016
High Courts15 Apr 1869
Rajaram Roy and Others Vs Charles Macdonald
Calcutta High Court · (1869) 04 CAL CK 0035
High Courts15 Apr 1869
Srimati Lakhi Prya Dasi Vs Nobin Chandra Nag
Calcutta High Court · (1869) 04 CAL CK 0029
High Courts14 Apr 1869
Kali Prasad Sing Vs Jainarayan Roy and Others
Calcutta High Court · (1869) 04 CAL CK 0006
High Courts13 Apr 1869
Azizunnissa Khatun and Another Vs Shashi Bhushan Bose and Others
Calcutta High Court · (1869) 04 CAL CK 0011
High Courts12 Apr 1869
The Court of Wards on behalf of Baboo Srigurbnaryan Sing and Others Vs Pratabnarayan Das and Others
Calcutta High Court · (1869) 04 CAL CK 0038
High Courts09 Apr 1869
Mutia Kolita Vs Putona Kolita and Another
Calcutta High Court · (1869) 04 CAL CK 0010
High Courts08 Apr 1869
The Queen Vs Kabil Cazee and Others
Calcutta High Court · (1869) 04 CAL CK 0007
High Courts08 Apr 1869
Gaur Hari Doss Vs Madan Mohan Biswas
Calcutta High Court · (1869) 04 CAL CK 0004
High Courts07 Apr 1869
Didar Bax Shah and Others Vs Sheikh Nabi Bax
Calcutta High Court · (1869) 04 CAL CK 0040
High Courts07 Apr 1869
In Re: Lachmipatsing Dogar Roy Bahadur and Others
Calcutta High Court · (1869) 04 CAL CK 0026