JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,681 of 60,970
Ismail Ariff Vs Mahomed Ghouse
Privy Council · (1893) 20 ILRPC 834 : (1893) 20 IndApp 99
The Secretary of State For India In Council Vs Shanmugaraya Moodaliar and others
Privy Council · (1893) 16 ILRPC 369
Brojendra Nath Das Vs The Budge-Budge Jute Mill Company, Limited
Calcutta High Court · (1893) ILR (Cal) 527
Ramdeo and Another Vs Cassim Mamoojee
Calcutta High Court · (1894) ILR (Cal) 173
Karindan Kuttiassan and Another Vs Kariadan Suppi and Others
Madras High Court · (1893) 3 MLJ 199
Sankaramurti Mudaliar Vs Chidambara Nadan
Madras High Court · (1894) ILR (Mad) 143
Sarju Parshad Vs Bir Bhaddar Sewak Panday
Privy Council · (1893) 20 IndApp 108
Mahomed Abdool Hai Vs Gajraj Sahai and another
Privy Council · (1893) 20 IndApp 70
Thako Moni Debi and Others Vs Hem Chunder Ghose and Others
Calcutta High Court · (1893) ILR (Cal) 533
Sankaran Vs Krishna
Madras High Court · (1893) ILR (Mad) 456
Kothenath Patinhare Vittil Sankaran Alayam Mootha Nair Vs Mullakol Gramam Vythee Putter Pattamali's son Krishna Putter Pattamali
Madras High Court · (1893) 3 MLJ 213
Jugal Das Dalal Vs Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 665
Sattappa Chetti and Another Vs Jogi Soorappa
Madras High Court · (1894) ILR (Mad) 67
Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) ILR (Mad) 321
Ummanedi Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) 3 MLJ 188
Ramapurath Varioth Krishna Variar Vs Iringaloor Taravath Kunji Taravanar
Madras High Court · (1893) 3 MLJ 190
Queen-Empress Vs Mukunda Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 654
The Queen-Empress Vs Gobind Chandra Das and Others
Calcutta High Court · (1893) ILR (Cal) 520