High Courts14 Mar 1893
Queen Empress Vs Sama Aiyar
Madras High Court · (1893) 3 MLJ 227
Criminal Procedure Code, 1898 (CrPC) — Section 197
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,680 of 60,970
High Courts14 Mar 1893
Queen-Empress Vs Samavier
Madras High Court · (1893) ILR (Mad) 468
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts10 Mar 1893
Forsyth Vs Wilson and Others
Calcutta High Court · (1893) ILR (Cal) 670
Bengal Police Act, 1866 — Section 5
High Courts09 Mar 1893
Syed Alli Saheb Vs The Chairman of the Salem Municipality
Madras High Court · (1893) 3 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Mar 1893
Kameshar Prasad Vs Bhikhan Narain Singh and Another Bhikhan Narain Singh and Another Vs Kameshar Prasad
Calcutta High Court · (1893) ILR (Cal) 609
High Courts08 Mar 1893
Upendra Bhatta Vs Ranganatha Bhatta
Madras High Court · (1894) ILR (Mad) 399 : (1893) 3 MLJ 229
High Courts07 Mar 1893
Battini Ramaswami and Others Vs Jutta Papayya and Another
Madras High Court · (1893) 3 MLJ 205
High Courts06 Mar 1893
Shoshi Bhooshun Bose and Another Vs Girish Chunder Mitter and Others
Calcutta High Court · (1893) ILR (Cal) 940
Evidence Act, 1872 — Section 35
High Courts03 Mar 1893
Sayiduddin alias Nawab Mean and Another Vs Mohiuddin and Another
Calcutta High Court · (1893) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts03 Mar 1893
Queen-Empress Vs Konda
Madras High Court · (1893) ILR (Mad) 347 : (1893) 3 MLJ 180
High Courts02 Mar 1893
Sri Rajah Veeravara Thodhramal Rajyalakshmi Devi Garu and Another Vs Sri Rajah Veeravara Thodhramal Suryanarayana Dhatraju Bahadur Guru
Madras High Court · (1893) 3 MLJ 100
High Courts02 Mar 1893
Sri Rajah Vagricherla Veerabhadra Razu Bahadur, minor by his guardian and Agent to the Court of Wards the Collector Vs Sri Rajah Setrucherla Jagannadha Razu Bahadur, Zamindar
Madras High Court · (1893) 3 MLJ 220
Privy Council25 Feb 1893
Raghunath and Others Vs Nil Kanth and others
Privy Council · (1893) 20 ILRPC 843
High Courts22 Feb 1893
Ramanadhan Vs Zamindar of Ramnad and Others
Madras High Court · (1893) ILR (Mad) 407
High Courts22 Feb 1893
R. M. C. T. Ramanadhan Chetti Vs Streemathu Yerrania Gerbhayagi Ravikula Vijaya Raghunadha Raja Bhashkara Sethupathi Avergal, Zamindar of Ramnad
Madras High Court · (1893) 3 MLJ 185
High Courts21 Feb 1893
Chinnasami and Another Vs Hariharabadra and Another
Madras High Court · (1893) ILR (Mad) 380
Evidence Act, 1872 — Section 41
High Courts21 Feb 1893
Venkatasami Vs Kristayya
Madras High Court · (1893) ILR (Mad) 341
Registration Act, 1877 — Section 77
High Courts21 Feb 1893
Mantri Venkataswami Vs Padda Krishnayya
Madras High Court · (1893) 3 MLJ 169
Registration Act, 1908 — Section 77
High Courts21 Feb 1893
Chinnasami Pillai and Another Vs Hariharabhadra Pillai and Another
Madras High Court · (1893) 3 MLJ 121
Evidence Act, 1872 — Section 41