High Courts13 Apr 1893
Abdul Majid Vs Krishna Lal Nag
Calcutta High Court · (1893) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 95Penal Code, 1860 (IPC) — Section 193, 199
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,679 of 60,970
High Courts13 Apr 1893
Raman alias Thekkadath Nair Vs K. M. T. Subramania Aiyar
Madras High Court · (1893) 3 MLJ 94
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts13 Apr 1893
Raman Nayar Vs Subramanya Ayyan
Madras High Court · (1894) ILR (Mad) 87
Civil Procedure Code, 1908 (CPC) — Section 54(c)
High Courts11 Apr 1893
Hardwar Sing or Lall Vs Khega Ojha
Calcutta High Court · (1893) ILR (Cal) 870
Criminal Procedure Code, 1898 (CrPC) — Section 16, 350
High Courts07 Apr 1893
Panchanan Chowdhury Vs Nrisingha Prosad Roy and Another
Calcutta High Court · 6 Ind. Cas. 264
High Courts06 Apr 1893
Tarini Charan Chowdhry Vs Amulya Ratan Roy
Calcutta High Court · (1893) ILR (Cal) 867
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Mar 1893
Queen-Empress Vs Paranga
Madras High Court · (1893) ILR (Mad) 463
Penal Code, 1860 (IPC) — Section 174
High Courts28 Mar 1893
Queen-Empress Vs Nagappa
Madras High Court · (1893) ILR (Mad) 461
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Mar 1893
Dhunput Singh and Others Vs Paresh Nath Singh and Another
Calcutta High Court · (1894) ILR (Cal) 180
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts28 Mar 1893
Jagat Chunder Roy and Others Vs Iswar Chunder Roy
Calcutta High Court · (1893) ILR (Cal) 693
High Courts27 Mar 1893
Sheru Sha and Others Vs The Queen-Empress on the prosecution of Rashu Gossain
Calcutta High Court · (1893) ILR (Cal) 643
Evidence Act, 1872 — Section 145, 159
High Courts24 Mar 1893
Girish Chunder Ghose and Another Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 857
Criminal Procedure Code, 1898 (CrPC) — Section 555
Privy Council24 Mar 1893
Venkata Varatha Thatha Chariar and Others Vs Anantha Chariar and others
Privy Council · (1893) 03 PRI CK 0001
High Courts24 Mar 1893
Kamati Kondamma. Vs Medam Subbanna Chetti
Madras High Court · (1893) 3 MLJ 174
High Courts23 Mar 1893
Radhika Mohan Kuri Vs Lal Mohan Sha
Calcutta High Court · (1893) ILR (Cal) 719
Registration Act, 1877 — Section 82
High Courts17 Mar 1893
Ramasami and Others Vs Papayya and Another
Madras High Court · (1893) ILR (Mad) 466
High Courts15 Mar 1893
Lolit Mohun Misser and Others Vs Janoky Nath Roy
Calcutta High Court · (1893) ILR (Cal) 714
Limitation Act, 1963 — Article 179
High Courts15 Mar 1893
Fatima Bibi Vs Debnauth Shah
Calcutta High Court · (1893) ILR (Cal) 508
Contract Act, 1872 — Section 11