High Courts01 Aug 1917
Narayana Aiyar Vs Singaravelu Vannian and Others
Madras High Court · (1917) 6 LW 675 : (1917) 33 MLJ 543
Civil Procedure Code, 1908 (CPC) — Section 48
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,968 of 61,309
High Courts01 Aug 1917
Lagadapati Venkata Nagabhushanam Vs Garlapati Mahalakshmi and Others
Madras High Court · (1918) ILR (Mad) 325 : (1918) 34 MLJ 524
High Courts01 Aug 1917
Kanakasabai Mudaliar Vs Rajagopal Naidu and Another
Madras High Court · AIR 1918 Mad 678 : 42 Ind. Cas. 523 : (1917) 6 LW 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 144
High Courts01 Aug 1917
Lagadapati Venkatanagabushanam Vs Ovilapati Mahalaxmi and Others
Madras High Court · AIR 1918 Mad 554(2) : 42 Ind. Cas. 555
High Courts01 Aug 1917
Narayana Iyer Vs Singaraveloo Vannian and Others
Madras High Court · 42 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 90
High Courts31 Jul 1917
Sheikh Nasiruddin Midda Vs Sheikh Sidhoo Mia and Others
Calcutta High Court · 44 Ind. Cas. 361
Registration Act, 1908 — Section 77
High Courts31 Jul 1917
Halodhar Malo and Others Vs Kali Prosonno Basu Roy Choudhury and Others
Calcutta High Court · 43 Ind. Cas. 18
High Courts31 Jul 1917
Satyesh Chandra Sarkar and Others Vs Haji Jillar Rahman
Calcutta High Court · 45 Ind. Cas. 721
Bengal Tenancy Act, 1885 — Section 61, 61(1)(c)
High Courts31 Jul 1917
Muralidhar Roy and Others and Raja Srinath Roy and Others Vs Sasadhur Pal and Others
Calcutta High Court · 43 Ind. Cas. 344
High Courts31 Jul 1917
Rai Brijraj Vs Nauratan Lal
Patna High Court · AIR 1917 Patna 157 : 44 Ind. Cas. 575
Limitation Act, 1963 — Article 182(3)
High Courts31 Jul 1917Allowed
Musammat Ranika Kunwar Ryes Vs Musammat Jamna Kunwar and Others
Allahabad High Court · AIR 1917 All 246 : 42 Ind. Cas. 846
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts31 Jul 1917Dismissed
Ramzan Vs Ram Daiya
Allahabad High Court · AIR 1918 All 408 : (1918) ILR (All) 96
High Courts31 Jul 1917
Ramzan Vs Musammat Ram Daiya alias Ramia
Allahabad High Court · 42 Ind. Cas. 944
High Courts30 Jul 1917
Sheikh Amiruddin Ahmed alias Tahur Bap Vs Emperor
Calcutta High Court · 44 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts30 Jul 1917Dismissed
Blanche Edith Cates Vs Mongini Bros
Bombay High Court · (1917) 19 BOMLR 778 : 42 Ind. Cas. 82
Privy Council30 Jul 1917
Vancouver Power Company Limited Vs Corporation of the District of North Vancouver
Privy Council · (1917) AIR(PC) 103
High Courts30 Jul 1917Allowed
Muhammad Abdul Aziz Vs Muhammad Abdul Jalil
Allahabad High Court · AIR 1918 All 875 : 43 Ind. Cas. 57
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 165, 185
High Courts30 Jul 1917Allowed
Ashiq Ali and Others Vs Imtiaz Begam and Others
Allahabad High Court · AIR 1917 All 78 : (1917) ILR (All) 723 : 42 Ind. Cas. 891
High Courts30 Jul 1917
T. Krishnamurthi Iyer Vs Parvathi Ammal
Madras High Court · AIR 1918 Mad 420 : (1917) 6 LW 760 : (1917) 42 MLJ 505