JUDGMENT DATABASE

Search 12,21,380 Indian judgments.

12,21,380 judgments in All Courts · page 59,967 of 61,069

High Courts07 Sept 1914Dismissed

Emperor Vs Mul Chand

Allahabad High Court · (1915) ILR (All) 30

Read judgment

High Courts07 Sept 1914

In Re: P. Venkatachallam Chetti

Madras High Court · 25 Ind. Cas. 995

Opium Act, 1878 — Section 9

Read judgment

High Courts04 Sept 1914

Akkaraju Narayana Rao and Namburi Venkatakrishna Rao Vs Akkaraju Seshamma and Others

Madras High Court · AIR 1915 Mad 426(2) : (1914) 27 MLJ 677

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 54

Read judgment

High Courts03 Sept 1914

Emperor Vs Upendra Nath Das

Calcutta High Court · AIR 1915 Cal 778 : 30 Ind. Cas. 113

Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 300, 302

Read judgment

High Courts03 Sept 1914

Kali Mohan Tripura and Another Vs Maharaja Birendra Kisore Manikya Bahadur

Calcutta High Court · AIR 1915 Cal 527 : 31 Ind. Cas. 391

Read judgment

High Courts03 Sept 1914

Arasappa Pillai Vs Manika Mudaliar

Madras High Court · AIR 1915 Mad 68 : 25 Ind. Cas. 587

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b)

Read judgment

High Courts02 Sept 1914

Gandla Pedda Naganna and Others Vs Sivanappa and Others

Madras High Court · AIR 1915 Mad 348 : (1915) ILR (Mad) 1162

Read judgment

High Courts02 Sept 1914

Bishun Persad, Narain Singh and Another Vs Phulman Singh and Others

Calcutta High Court · (1914) 09 CAL CK 0011

Read judgment

High Courts02 Sept 1914

Valli Ise Amanji Vs Mahmad Adam Asmal

Bombay High Court · AIR 1914 Bom 117 : (1914) 16 BOMLR 763

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1

Read judgment

High Courts02 Sept 1914

Gandla Pedda Nayanna and Others Vs Sivanappa and Others

Madras High Court · (1914) 27 MLJ 520

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

Read judgment

High Courts01 Sept 1914

Motookdhari Shukul Vs Jugdip Narain Singh and Others

Calcutta High Court · AIR 1915 Cal 454 : 28 Ind. Cas. 343

Bengal Tenancy Act, 1885 — Section 87

Read judgment

High Courts01 Sept 1914

In Re: Section 45 of the Specific Relief Act (I of 1877); In Re: A. Rasul

Calcutta High Court · (1914) 09 CAL CK 0004

Specific Relief Act, 1877 — Section 45

Read judgment

High Courts01 Sept 1914

Purushottam Daji Mandlik Vs Pandurang Chintaman Biwalkar

Bombay High Court · (1915) 17 BOMLR 157

Specific Relief Act, 1877 — Section 39

Read judgment

High Courts01 Sept 1914

V.E.N.K.R.M.V.R.M. Somasundaram Chetty Vs Tirunarayana Pillai

Madras High Court · AIR 1915 Mad 547 : 25 Ind. Cas. 592

Civil Procedure Code, 1908 (CPC) — Section 73(2)

Read judgment

High Courts01 Sept 1914

Venkateswara Aiyar Vs Cherasseri Madathil Ravanumi Nair

Madras High Court · (1914) 27 MLJ 405

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts01 Sept 1914

Vusa Chandrakantam and Others Vs Vusa Subbarayudu

Madras High Court · AIR 1915 Mad 554 : 25 Ind. Cas. 685 : (1914) 1 LW 827

Read judgment

High Courts01 Sept 1914

Venkateswara Iyer Vs Cherrseri Madathil Ravunni Nair

Madras High Court · AIR 1915 Mad 461 : 25 Ind. Cas. 597

Civil Procedure Code, 1908 (CPC) — Section 10, 151

Read judgment

High Courts31 Aug 1914Dismissed

Subappa Shenkareppa Vs Venkappa Golappa

Bombay High Court · AIR 1915 Bom 92(2) : (1915) 17 BOMLR 141

Limitation Act, 1963 — Article 142, 144

Read judgment

High Courts31 Aug 1914

Amatoo and Sheik Hassan Ali Vs Sheik Muksud Ali and Others Dundi Das and Another and Musammat Sunuri and Others Vs Sheik Muksud Ali.

Calcutta High Court · 28 Ind. Cas. 314

Criminal Procedure Code, 1898 (CrPC) — Section 167Transfer of Property Act, 1882 — Section 111(d)

Read judgment

High Courts31 Aug 1914

Dhondo Ramchandra Kulkarni Vs Bhikaji Gopal

Bombay High Court · AIR 1915 Bom 54 : (1915) 17 BOMLR 144

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11(IV)Dekkhan Agriculturists Relief Act, 1879 — Section 13

Read judgment