High Courts14 Apr 1916Dismissed
Emperor Vs Ghamman and Others
Allahabad High Court · (1916) ILR (All) 455
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,970 of 61,203
High Courts14 Apr 1916
Jhamman and Others Vs Emperor
Allahabad High Court · AIR 1916 All 270 : 34 Ind. Cas. 989
High Courts14 Apr 1916
Pamulapati Venkatakrishniah (Minor Represented by Mother and Next Friend Mangamma) and Others Vs Kondamudi Subbarayudu and Others
Madras High Court · (1917) ILR (Mad) 698 : (1916) 3 LW 576
High Courts14 Apr 1916
Tallaparagada Subba Row and Another Vs Gopisetti Narayanaswami Naidu Garu Receiver Niddadavole Estate
Madras High Court · (1916) 4 LW 293 : (1916) 31 MLJ 339
Madras Estates Land Act, 1908 — Section 13(1)
High Courts14 Apr 1916
Nara Reddiar Vs Doraiswami Reddi
Madras High Court · 35 Ind. Cas. 301 : (1916) 3 LW 589 : (1916) 31 MLJ 96
Evidence Act, 1872 — Section 92(1)
High Courts14 Apr 1916
Pamulapati Venkatakrishniah being minor by Mother and Next Friend Mangamma and Others Vs Kondamudi Subbrayudu and Others
Madras High Court · 36 Ind. Cas. 240
Limitation Act, 1963 — Section 20
High Courts14 Apr 1916
Tallapragada Subba Row and Another Vs Gopisetti Narayanaswami Naidu Garu
Madras High Court · 36 Ind. Cas. 727
Madras Estates Land Act, 1908 — Section 6(1)
High Courts13 Apr 1916Dismissed
Chhotey Lal Vs Lakhmi Chand Magan Lal
Allahabad High Court · AIR 1917 All 484 : (1916) ILR (All) 425
High Courts13 Apr 1916Dismissed
Emperor Vs Jawahir Thakur
Allahabad High Court · (1916) ILR (All) 430
High Courts13 Apr 1916
Chhotey Lal Vs Firm Lakhmi Chand and Another
Allahabad High Court · 34 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 24Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts13 Apr 1916
Musammat Kirpia Vs Hardeo and Others
Allahabad High Court · AIR 1916 All 11 : 34 Ind. Cas. 57
High Courts13 Apr 1916
Nallavadiva Ammal Vs Subramania Pillai and Others
Madras High Court · (1917) ILR (Mad) 687
High Courts13 Apr 1916
Nellavadivu Ammal Vs Subramaniya Pillai and Others
Madras High Court · (1917) ILR (Mad) 687 : (1916) 31 MLJ 269
Limitation Act, 1963 — Article 152, 5
High Courts13 Apr 1916
Nellavadivu Ammal Vs Subramania Pillai and Others
Madras High Court · 38 Ind. Cas. 617
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts12 Apr 1916
Khirode Chandra Roy Vs Srimati Ashtulla Bee and Others
Calcutta High Court · 35 Ind. Cas. 557
Civil Procedure Code, 1882 — Section 108, 244, 311
High Courts12 Apr 1916
Jogendra Narain Roy Chowdhury and Others Vs Manmatha Nath Chatterjee and Others
Calcutta High Court · 34 Ind. Cas. 106
High Courts12 Apr 1916
Bharat Chander Galui and Others Vs Pramotha Nath Roy and Others
Calcutta High Court · 34 Ind. Cas. 337
High Courts12 Apr 1916
Arjun Ramji Mhankal Vs Ramabai Raoji Vithoba
Bombay High Court · AIR 1916 Bom 107 : (1916) 18 BOMLR 579
Limitation Act, 1963 — Section 7
High Courts12 Apr 1916Dismissed
Ram Charan Lal Vs Rahim Baksh
Allahabad High Court · AIR 1917 All 486 : (1916) ILR (All) 416