CourtKutchehry.com

JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 597 of 61,517

High Courts09 Sept 2026Disposed Of

Arshad Ali Vs State Of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1084

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 193(9), 105, 103(1), 193(3), 239, 193Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 109, 61(2), 105, 103Code of Criminal Procedure, 1973-Section 156(3), 190, 173, 173(8), 228, 227, 173(2), Chapter XIV, 156, Chapter XV, 202, 192, 202(1), 311, 319, 482
Read judgment
High Courts09 Sept 2026Dismissed

Mahinder Singh & Anr. Vs Devi Ram & Ors.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1088

Code of Civil Procedure-Section 96IPC-Section 447, 506/34Scheduled Castes and Scheduled Tribes (Prevention of Attrocities) Act, 1989-Section 3
Read judgment
High Courts09 Sept 2026Dismissed

State of H.P. Vs Som Raj & Ors

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1094

Code of Criminal Procedure (CrPC), 1973-Section 156(3), 313, 174, 200, 190(1)(a), 2(d), 202, 437-A, Chapter XVIScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 4, 3(1)(ii)(v)(x)(xii), 3(1)(X), 2(1)(c)Indian Penal Code-Section 147, 148, 323, 451, 149, 429
Read judgment