JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,800 of 61,576
Alice Rice Vs S.N. Cama
Bombay High Court · AIR 1933 Bom 404 : (1933) 35 BOMLR 840 : (1934) ILR (Bom) 181 : 147 Ind. Cas. 579
Domi Lal Sahu and Others Vs Bijoy Prasad Singh and Others
Patna High Court · AIR 1932 Patna 349
Sree Mahant Prayag Dossjee Varu Vs Raja Venkata Perumal
Madras High Court · AIR 1933 Mad 410
Uppu Satyanarayana Vs H.B. Yorke
Madras High Court · AIR 1933 Mad 148 : 140 Ind. Cas. 524 : (1933) 37 LW 264
Allam Narasimhulu and Others Vs Gutta Bhadrayya and Others
Madras High Court · 140 Ind. Cas. 311 : (1932) 36 LW 688
(Allam) Narasimhulu and Others Vs (Gutta) Bhadrayya and Others
Madras High Court · AIR 1933 Mad 10
Ramanuja Krishna Aiyangar and Another Vs Ramanuja Alwarappa Aiyangar
Madras High Court · AIR 1933 Mad 70 : 140 Ind. Cas. 197 : (1932) 36 LW 633 : (1932) 63 MLJ 703
Mahammad Fazlul Karim Vs Ahmad Mahammad Paruk
Calcutta High Court · AIR 1933 Cal 504 : 145 Ind. Cas. 318
Prodyot Kumar Bhattacharjya Vs Emperor
Calcutta High Court · AIR 1933 Cal 1 : 140 Ind. Cas. 80
Muthusami Pillai Vs Government Tahsildar of Ramnad
Madras High Court · AIR 1933 Mad 434
Nallakaruppan Ambalam and Another Vs Vellamarunthan Ambalam and Others
Madras High Court · AIR 1933 Mad 374 : (1933) 37 LW 466
Muhammad Abu Bakkar Maracair (deceased), Azimuddin, legal representative and Others Vs Ramakrishna Chettiar
Madras High Court · (1933) 37 LW 469 : (1933) 64 MLJ 401
Venkatachalam Pillai Vs Sethuram Rao alias Lakshmikantha Sastriar and Another
Madras High Court · AIR 1933 Mad 322 : (1933) ILR (Mad) 433 : (1933) 37 LW 340 : (1933) 64 MLJ 354
Chitti Babu Mudaliar Vs A. Venkatasubbu Mudaliar and Another
Madras High Court · AIR 1933 Mad 264
Manohar Mukherji Vs Bhupendranath Mukherji
Calcutta High Court · (1932) 08 CAL CK 0031
Monohar Mukherjee Vs Bhupendra Nath Mukherjee and Others
Calcutta High Court · (1932) 08 CAL CK 0002
Emperor Vs Maniben Liladhar Kara
Bombay High Court · (1932) 34 BOMLR 1642 : (1933) ILR (Bom) 253
Ram Chander Pandey Vs Emperor
Patna High Court · AIR 1932 Patna 301
Rajendra Prasad Missir and Others Vs Emperor
Patna High Court · AIR 1932 Patna 292