High Courts31 Aug 1932
Prasaddas Pal Vs Jagannath Pal and Others
Calcutta High Court · AIR 1933 Cal 519
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,799 of 61,576
High Courts31 Aug 1932
Tarini Mahton Vs Emperor
Patna High Court · AIR 1932 Patna 334
Penal Code, 1860 (IPC) — Section 376Whipping Act, 1909 — Section 5
High Courts31 Aug 1932
Dip Narain Choudhry and Another Vs The Addl. Dist. Magistrate (in charge of the Patna Municipality)
Patna High Court · AIR 1933 Patna 65
Bihar and Orissa Municipal Act, 1922 — Section 105, 194, 194(1)
High Courts31 Aug 1932
S.A.S. Subbiah Aiyar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 25 : (1933) 37 LW 75 : (1932) 63 MLJ 727
Provincial Insolvency Act, 1920 — Section 17
High Courts31 Aug 1932
The Commissioner of Income Tax Vs T. Namberumal Chetty and Sons
Madras High Court · AIR 1933 Mad 1 : (1933) ILR (Mad) 329 : (1932) 36 LW 868 : (1932) 63 MLJ 805
Income Tax Act, 1961 — Section 32
High Courts30 Aug 1932
In Re: T. Balaji Rao Naidu Garu
Madras High Court · AIR 1933 Mad 103 : 140 Ind. Cas. 441
High Courts30 Aug 1932
M. S. M. M. MEYYAPPA CHETTIAR Vs THE COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1933) 1 ITR 37
High Courts30 Aug 1932
Nandkeshwar Prasad Sahi Vs Sita Saran Sahi
Patna High Court · (1932) 08 PAT CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts30 Aug 1932
In Re: Mazumdar Sobhanadri Rao Pantulu Garu and Others
Madras High Court · AIR 1933 Mad 42 : (1933) ILR (Mad) 314 : 140 Ind. Cas. 462 : (1932) 36 LW 701 : (1932) 63 MLJ 759
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts29 Aug 1932
Bhutnath Ta and Others Vs Barindra Nath Bhattacharya and Others
Calcutta High Court · AIR 1933 Cal 546
Court Fees Act, 1870 — Section 35, 5
High Courts29 Aug 1932
Barkatulla Pramanik Vs Ashutosh Ghose and Another
Calcutta High Court · AIR 1933 Cal 460 : 145 Ind. Cas. 121
Bengal Tenancy Act, 1885 — Section 174, 26FLimitation Act, 1963 — Section 22
High Courts29 Aug 1932
Rameshwar Prasad Bhagat Vs Ram Ratan Ram and Others
Patna High Court · AIR 1932 Patna 359
High Courts29 Aug 1932
Jagannath Misra Vs Emperor
Patna High Court · AIR 1933 Patna 26
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts29 Aug 1932
Chinniah Rowther and Another Vs A.B. Muthuraman Chettiar
Madras High Court · AIR 1934 Mad 250
High Courts26 Aug 1932
K.V. Srinivasathathachar Vs Naravalur Srinivasathathachar
Madras High Court · AIR 1933 Mad 259 : (1933) ILR (Mad) 443 : (1932) 36 LW 914 : (1933) 64 MLJ 63
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts26 Aug 1932Allowed
Nilaji Moroba Naik Vs Nagindas Motilal
Bombay High Court · AIR 1933 Bom 168 : (1933) 35 BOMLR 150
Bombay Land Revenue Code, 1879 — Section 217, 74, 83
High Courts26 Aug 1932
Damri Choudhry and Another Vs Nathuni Mia and Others
Patna High Court · AIR 1933 Patna 145
Provincial Small Cause Courts Act, 1887 — Section 25