JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,797 of 61,576
Shivashanker Mahton and Others Vs Kamakhya Narayan Singh
Patna High Court · AIR 1933 Patna 27
Gurusamy Goundan Vs Sivanmalai Goundan and Others
Madras High Court · AIR 1933 Mad 157 : 140 Ind. Cas. 872
Gurusami Goundan Vs Sivanmalai Goundan and Others
Madras High Court · (1933) ILR (Mad) 316 : (1933) 37 LW 79 : (1933) 64 MLJ 22
P.S.S. Meyyappa Chettiar Vs Nagamai Achi
Madras High Court · 140 Ind. Cas. 281
Katamreddi Ramireddi Vs (Paderala) Sreeramulu Reddi and Others
Madras High Court · AIR 1933 Mad 120 : 140 Ind. Cas. 826
P.S.S. Meyappa Chettiar Vs Nagammai Achi
Madras High Court · AIR 1933 Mad 67 : (1932) 36 LW 651
The Official Liquidator of the Bellary Electric Supply Company, Ltd., in liquidation Vs Kanniram Rawoothmal
Madras High Court · AIR 1933 Mad 320 : (1933) ILR (Mad) 391 : (1933) 37 LW 808 : (1933) 64 MLJ 130
Dhaneswar Raut Vs Raghunath Jena
Patna High Court · AIR 1933 Patna 88 : 143 Ind. Cas. 655
Panika and Others Vs Lochan Naik
Patna High Court · AIR 1933 Patna 93 : 143 Ind. Cas. 272
Secretary of State Vs N.M.R. Ayyasami Chettiar
Madras High Court · AIR 1933 Mad 178
The Secretary of State for India in Council Vs N.M.R. Ayyasami Chettiar
Madras High Court · (1933) 37 LW 74 : (1933) 65 MLJ 252
E. Chathukutty Vs E. Raman and Others
Madras High Court · AIR 1933 Mad 674 : 147 Ind. Cas. 586
Bengal and North Western Ry. Co. Ltd. Vs Kameshwar Singh Bahadur
Patna High Court · AIR 1933 Patna 45
Janmejoy Pati and Another Vs Gopinath Bharthi and Others
Patna High Court · AIR 1933 Patna 41
Karingali Thendambalath Karnavan and Others Vs Karlingali Thendambalath Govindan Nambi and Others
Madras High Court · AIR 1933 Mad 265 : (1933) 37 LW 354
Dumpala Venkanna Vs Vutla Subbayya and Another
Madras High Court · AIR 1933 Mad 300 : (1933) 37 LW 117 : (1933) 64 MLJ 241
Dwarampudi Basivireddi by mother and guardian Manikyam Vs Gadi Kamaraju and Others
Madras High Court · AIR 1933 Mad 241 : (1933) ILR (Mad) 560 : (1933) 37 LW 151 : (1933) 64 MLJ 86
S.R.M.M. Seetharaman Chettiar Vs A.R.M.N. Chidambaram Chettiar and Others
Madras High Court · AIR 1933 Mad 166 : (1933) ILR (Mad) 447 : (1932) 36 LW 844 : (1932) 63 MLJ 941
The Secretary of State for India in Council Vs A.R. Lakhanna
Madras High Court · AIR 1933 Mad 430 : (1933) 37 LW 806 : (1933) 64 MLJ 24