High Courts16 Aug 1932
Ramlaik Rai and Others Vs Rajballam Rai and Others
Patna High Court · AIR 1933 Patna 581
Bengal Tenancy Act, 1885 — Section 17, 18
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,802 of 61,576
High Courts15 Aug 1932
V.S.R.M. Chockalingam Chettiar and Another Vs Taluk Board
Madras High Court · AIR 1933 Mad 22 : 140 Ind. Cas. 273 : (1932) 36 LW 659
High Courts15 Aug 1932
Chendrasekaran Pillai and Another Vs Srinivasa Pillai
Madras High Court · AIR 1933 Mad 71 : 140 Ind. Cas. 193 : (1933) 37 LW 723
High Courts15 Aug 1932
R. Shanmuga Rajeswara Sethupathi alias Naganatha Sethupati Avl., Rajah of Ramnad, through his authorised Dewan, Rao Bahadur K. Srinivasa Rao Avl. Vs Perumal Moopan and Others
Madras High Court · AIR 1933 Mad 101 : (1932) 36 LW 795 : (1932) 63 MLJ 884
Madras Estates Land Act, 1908 — Section 77
High Courts12 Aug 1932
Tolladagu Musalayya and Others Vs Mateli Ranga Rao
Madras High Court · AIR 1933 Mad 98 : 140 Ind. Cas. 322 : (1932) 36 LW 641
High Courts12 Aug 1932
I.N. Silas and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 341
Calcutta Improvement Act, 1911 — Section 65Calcutta Municipal Act, 1923 — Section 364
High Courts12 Aug 1932
Jagan Nath Tripathi Vs Emperor
Calcutta High Court · AIR 1933 Cal 141
Penal Code, 1860 (IPC) — Section 124A
High Courts12 Aug 1932Dismissed
M. D''Cruz and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1932) 08 CAL CK 0006
High Courts11 Aug 1932
R. Kandaswami Chettiar Vs Municipal Council of Pollachi
Madras High Court · AIR 1933 Mad 260 : (1933) 37 LW 685
High Courts11 Aug 1932
George Anthony Harris Vs Millicent Spencer
Bombay High Court · AIR 1933 Bom 370 : (1933) 35 BOMLR 708
Succession Act, 1925 — Section 263
High Courts11 Aug 1932
Sasanka Kumar Nayak and Others Vs Hitlal Sow and Others
Calcutta High Court · AIR 1933 Cal 617 : 145 Ind. Cas. 856
High Courts11 Aug 1932
Gopal Chandra Bose Vs Uma Kanta Bose and Others
Calcutta High Court · AIR 1934 Cal 255
High Courts11 Aug 1932
Bayava Shiddappa Desai Vs Parvateva Basavaneppa Bellad
Bombay High Court · AIR 1933 Bom 126 : (1933) 35 BOMLR 118 : (1933) ILR (Bom) 143
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 32(5), 35, 41
High Courts11 Aug 1932
Ramgopal Hajarimal Marwadi Vs Jaitunbai Yasinbhai
Bombay High Court · AIR 1933 Bom 77 : (1932) 34 BOMLR 1677
Bombay Civil Courts Act, 1869 — Section 28ASuccession Act, 1925 — Section 263
High Courts11 Aug 1932
Tadepalli Sriramulu and Others Vs The Firm of Kothpara Sriramulu, Kothpara Venkata Ramachandrayya and Akula Satyanarayana represented by Kothpara Sriramulu, the Managing Partner and Another
Madras High Court · AIR 1933 Mad 55 : (1933) ILR (Mad) 310 : 140 Ind. Cas. 324 : (1932) 36 LW 638 : (1932) 63 MLJ 719
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts10 Aug 1932
Shamji Tricumdas Bhatia and Others Vs Ram Moye
Calcutta High Court · AIR 1933 Cal 318
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138
High Courts10 Aug 1932
Saheb Ali and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 242
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts10 Aug 1932
Soko Vs Emperor
Calcutta High Court · AIR 1933 Cal 142
Penal Code, 1860 (IPC) — Section 354
High Courts10 Aug 1932
(Panniyamkandi) Kelu Kutti Vs Calicut Municipal Council
Madras High Court · AIR 1933 Mad 428 : (1933) 37 LW 465
High Courts09 Aug 1932
K.N. Guruswami and Others Vs Muhammad Khan Sahib
Madras High Court · AIR 1933 Mad 112 : 140 Ind. Cas. 588 : (1932) 36 LW 756 : (1932) 63 MLJ 761
Civil Procedure Code, 1908 (CPC) — Section 13