High Courts24 Sept 2026
Sarath Lal Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4254
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 118(1), 118(2), 351, 333
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 402 of 61,482
High Courts24 Sept 2026
Muhammed Fasil & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 4253
Bharatiya Nagarik Suraksha Sanhita-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(c), 29, 37, 42
High Courts24 Sept 2026
Salil Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 4252
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Kerala Abkari Act, 1 of 1077-Sections 8(1) and 8(2)
High Courts24 Sept 2026
Sunu Sunil Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 4251
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 4(2), 3(a), 6(1), 5(i), 9Indian Penal Code, 1860-Sections 354B, 450, 376(3), 376(2)(n)
High Courts24 Sept 2026
Kush Kumar Vs Union Of India & Ors.
Meghalaya High Court · (2026) 09 MEG CK 4109
Assam Rifles Act, 2006-Section 69(i)
High Courts24 Sept 2026
Sudha Agarwal Vs State Of U.P. Thru. Addl. Chief Secy. Food And Civil Supply, U.P. Lucknow & Ors.
Allahabad High Court · (2026) 09 AHC CK 4244
Constitution of India-Article 14
Tribunals and Commissions23 Sept 2026Dismissed
M/s Arihant Infra Realtors Pvt. Ltd. Vs R. Sundaresan & Anr.
National Consumer Disputes Redressal Commission · (2026) 09 NCDRC CK 7032
Consumer Protection Act, 2019-Section 51Real Estate (Regulation and Development) Act, 2016-Section 13
Tribunals and Commissions23 Sept 2026Disposed Of
Mr. Gaganh Vinayak Vs M/s Platinum Multistate Cooperative Housing Society Ltd. & Ors.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 09 RERA CK 7020
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 59(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions23 Sept 2026Disposed Of
Ms. Geeta Anup Tejwani & Anr. Vs M/s Platinum Multistate Cooperative Housing Society Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 09 RERA CK 7019
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 59(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions23 Sept 2026Disposed Of
Mr. Manoj Kumar Jain Vs M/s. Platinum Multistate Cooperative Housing Society Ltd.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 09 RERA CK 7021
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 59(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions23 Sept 2026Disposed Of
Mr. Rajbir Singh Vs M/s Platinum Multistate Cooperative Housing Society Ltd. & Anr.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 09 RERA CK 7023
Real Estate (Regulation and Development) Act, 2016-Section 79, 89, 2(zk), 2(zg), 2(zn), 3, 18, 12, 18(1), 59(1)Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions23 Sept 2026Disposed Of
Mr. Ram Chander Limba Vs M/s Platinum Multistate Cooperative Housing Society Ltd. & Anr.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 09 RERA CK 7022
Real Estate (Regulation and Development) Act, 2016-Section 2(zk), 2(zg), 2(zn), 3, 12, 18, 18(1), 59(1), 79, 89Multi State Co-operative Societies Act, 2002Societies Registration Act, 1860
Tribunals and Commissions23 Sept 2026
Pramod Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6904
Tribunals and Commissions23 Sept 2026Dismissed
Pranab Kumar Ghosh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6891
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions23 Sept 2026Disposed Of
Abhay Paswan Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6853
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19
Tribunals and Commissions23 Sept 2026Disposed Of
Imdadul Hoque Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6851
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions23 Sept 2026Dismissed
Brij Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6817
Constitution of India-Article 14
Tribunals and Commissions23 Sept 2026
Vikash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6807
Tribunals and Commissions23 Sept 2026Disposed Of
Rajiv Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6804
Tribunals and Commissions23 Sept 2026Disposed Of
Kanhaiya Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6802