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Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 345 of 61,482

High Courts29 Sept 2026Dismissed

Smti. Jasmina Begum Vs Union of India

Meghalaya High Court · (2026) 09 MEG CK 5953

Narcotic Drugs and Psychotropic Substances Act-Section 8(c), 22(c), 29, 27A, 37, 67Bharatiya Nagarik Suraksha Sanhita-Section 187Constitution of India-Article 21, 22(1)
Tribunals and Commissions29 Sept 2026Allowed

Dil Raj Kaur Vs ITO Ward 34(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5507

Income-tax Act, 1961-Section 144, 147, 151, 143(3), 54, 148, 139, 143(2), 2(28C), 117(1), 151(2)
Tribunals and Commissions29 Sept 2026Dismissed

DCIT Vs Misha Gupta

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5499

Income-tax Act, 1961-Section 250, 153C, 68, 69C, 153A, 139, 132, 150(1), 132A, 142(1), 69A, 153B, 158B to 158BH, 158BA, 113, 158BI, 147, 148, 149, 151, 153, 142(2A), 142, 143, 143(2), 153C(1), 153C(2), 153A(1), 153B(1), 139(1), 158BC, 158BD, 260A, 153A to 153D, Chapter XIVB, Chapter XIV, Explanation 1 to Section 153A, Explanation to Section 158BA, 158BA(3), Second proviso to Section 153AFinance Act, 2003Finance Act, 2005
Tribunals and Commissions29 Sept 2026

Param Dairy Limited Vs DCIT Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5492

Income-tax Act-Section 132, 271AAB, 271AAB(1), 271AAB(1A), 274, 271(1)(c)Companies Act, 1956