Tribunals and Commissions29 Sept 2026Allowed
BSC Paints Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5643
Income Tax Act, 1961-Sections 153C, 143(3), 37, 153A, 153D, 132, 153C(3)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 347 of 61,482
Tribunals and Commissions29 Sept 2026Allowed
Shri Hari Har Charitable and Welfare Trust Vs ITO (Exemption) Ward IV
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5638
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(iii), 80G(5B), Explanation 3 to Section 80G, 2(15)
Tribunals and Commissions29 Sept 2026Allowed
Kanhiya Lal Gautam Vs ITO Ward-54 (3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5637
Income Tax Act-Section 144, 69
Tribunals and Commissions29 Sept 2026Disposed Of
Mahila Vs Renahan Vamakesan & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5574
I & B Code, 2016-Section 66
Tribunals and Commissions29 Sept 2026Allowed
Grid Solutions Oy Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5573
Income Tax Act, 1961-Section 9, 9(1)(i), 90(2), 133A(2A), 143(2), 143(3), 144C(13), 44BBB
Tribunals and Commissions29 Sept 2026Partly Allowed
DCIT, Central Circle-2, Faridabad Vs Aggarwal Vidya Pracharini Sabha
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5610
Income-tax Act, 1961-Section 143(3), 153A, 13(3), 11, 12, 164(2), 133A, 13, 13(1)(c), 13(2), 13(1)(d), 13(2)(a), 13(2)(g), 11(1)(a), 11(2), 11(5), 115BBI, 13(2)(b), 13(1)(3)Finance Act, 2022
Tribunals and Commissions29 Sept 2026
Sabre Marketing Nederland, B.V. Vs The Assistant Commissioner Of Income Tax, Circle – 3(1)(2), Int. Tax, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5608
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), 234B, 270A, 143(2), 144C(1), 9(1)(vi)
Tribunals and Commissions29 Sept 2026
DCIT, Central Circle-28, New Delhi Vs M/s. Aman Buildwell Pvt Ltd
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5604
Income-tax Act, 1961-Section 153C, 153A, 153A(1), 153C(1), 143(3)Finance Act, 2017
Tribunals and Commissions29 Sept 2026Allowed
Indian Roads Congress Vs Income Tax Exemption, Ward 1(2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5590
Income Tax Act, 1961-Section 250, 147, 148, 143(3), 12A, 11(1)(d), 11(2), 11(5), 234B, 2(15), 139, 37Direct Tax Laws (Amendment) Act, 1987Amending Act, 1989
Tribunals and Commissions29 Sept 2026
Sudheer.V.S & Anr. Vs The Flag Officer Commanding-in-Chief & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5773
Tribunals and Commissions29 Sept 2026
T.D. Jose Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5742
CCS (CCA) Rules-Rule 9, 14
Tribunals and Commissions29 Sept 2026
Sathimol P.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5728
CCS (CCA) Rules-Rule 14
Tribunals and Commissions29 Sept 2026
Vakil Ahmed Vs ITO, Ward 59 (3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5931
Income-tax Act, 1961-Section 148A(b), 148A(d), 148, 143(2), 142(1), 144, 69, 69A, 132, 694Wealth Tax Act-Section 2(a)Finance Act, 1992
Tribunals and Commissions29 Sept 2026Allowed
Makrana Tradecom Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · 2024 INSC 754
Income Tax Act, 1961-Section 250, 144B, 148, 143(2), 147, 68, 148A, 148A(b), 148A(d), 149, 149(1)(b)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2021
Tribunals and Commissions29 Sept 2026Allowed
Mata Dhan Kaur Public School (Part Of Choudhary Meer Singh Society) Vs Income Tax Officer, Ward Exemption-1(4), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5921
Income Tax Act, 1961-Section 250, 147, 144, 148, 148A(d), 151, 149, 10(23C)(iiiad), 69A, 115BBE
Tribunals and Commissions29 Sept 2026Dismissed
DCIT Vs Electricals and Electronics India Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5919
Income Tax Act, 1961-Section 250, 143(3), 56(2)(viia), 14A, Rule 8DFinance Act, 2022
Tribunals and Commissions29 Sept 2026Allowed
Faridabad Industrial Training Society Vs ITO Ward- 1 (3) Range-51 Faridabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5918
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions29 Sept 2026Allowed
M D Overseas Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5917
Income Tax Act, 1961-Section 250, 147, 143(3), 153C, 148, 148A(b), 148A(d), 149(1)(b), 151
Tribunals and Commissions29 Sept 2026Partly Allowed
Sh. Rahul Chauhan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5913
Income-tax Act, 1961-Section 143(3), 147
High Courts29 Sept 2026Disposed Of
Mohammad Ashraf Ganie Vs Union Territory Of Jammu & Kashmir
Jammu And Kashmir High Court · (2026) 09 J&K CK 5901
Ranbir Penal Code, Samvat 1989-Sections 375, 376, 450, 506, 511Code of Criminal Procedure, Samvat 1989-Sections 161, 342, 374, 397-A