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12,29,635 judgments in All Courts · page 311 of 61,482

Tribunals and Commissions01 Oct 2026

Pradeep Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 1051

Central Government General Pool Residential Accommodation Rules, 2017-Rule 15, 17Government of India Act, 1935-Section 241(2)Fundamental Rules-Fundamental Rule 9(21)(a), Fundamental Rule 44
Tribunals and Commissions01 Oct 2026Disposed Of

Jagdish & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 1039

Central Civil Services (Pension) Rules, 1972-Rule 2Central Civil Services (Temporary Service) Rules, 1965-Rule 10(1-B)Constitution of India-Article 300A