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Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 313 of 61,482

High Courts01 Oct 2026Dismissed

Attar Singh (Deceased) Through Lr Vs Sheela Devi (Deceased) Through Lrs

Delhi High Court · (2026) 10 DEL CK 4836

Delhi Rent Control Act, 1958-Section 25-B(8), 25(B), 25-B, 25-B(4), 14(1)(a), 14(1)(e), 14(2)Limitation Act, 1963-Section 5CPC-Order 22 Rule 4, Section 151

High Courts01 Oct 2026Dismissed

MS Devi Electronics Pvt Ltd Vs Commissioner CGST Delhi South & Ors

Delhi High Court · (2026) 10 DEL CK 4764

Central Goods and Services Tax Act, 2017-Section 54(11), 112(3), 112, 2(4), 2(24), 56, 107(2), 107, 70, 7, 16(2), 16(2)(b), 41, 39, 73 and 74CGST Rules, 2017-Rule 111(1)Constitution of India-Article 226

High Courts01 Oct 2026Dismissed

M/s A.G. Enterprises Vs Union Of India & Another

Delhi High Court · 2025 INSC 982

Central Goods and Services Tax Act, 2017-Section 6(2)(b), 16, 16(2)(b), 16(2)(c), 50, 67(1), 70, 73, 74, 74(1), 75(4)Delhi Goods and Services Tax Act, 2017IGST Act

High Courts01 Oct 2026Disposed Of

Woodland (Aero Club) Pvt Ltd Vs M/s Ambience Developers and Infrastructure Pvt Ltd

Delhi High Court · (2026) 10 DEL CK 0575

Arbitration and Conciliation Act, 1996-Section 11(5), 12, 34, 37, Fourth Schedule

High Courts01 Oct 2026

Sanjeev Kumar Vs Sainik Welfare Organisation India & Anr.

Delhi High Court · (2026) 10 DEL CK 0574

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12DIAC (Administrative Cost and Arbitrator's fees) Rules 2018

High Courts01 Oct 2026Dismissed

Tarsem Jain Vs Bharat Forge Limited & Anr.

Delhi High Court · (2026) 10 DEL CK 0562

Arbitration and Conciliation Act, 1996-Section 37, 34, 16, 11, 12(3), 18, 4, 21, 14, 11(6), 11(2), 11(3), 11(4), 11(5), 12, 37(1)(c), 362015 Amendment Act-Section 12(5), 26Arbitration Act, 1940 Act-Section 8

High Courts01 Oct 2026Disposed Of

M/s Tata Capital Ltd Vs Pyar Mohd

Delhi High Court · (2026) 10 DEL CK 0561

Arbitration and Conciliation Act, 1996-Section 11, 12(2), 11(6)

High Courts01 Oct 2026Disposed Of

Coralmango Solutions Pvt. Ltd. Vs Genleap Ecosystem Private Limited

Delhi High Court · (2026) 10 DEL CK 0560

Arbitration and Conciliation Act, 1996-Section 11, 12(2)

High Courts01 Oct 2026Disposed Of

Mrs Rohini Sharma Bhardwaj Vs Imperia Structures Limited

Delhi High Court · (2026) 10 DEL CK 0559

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(2)

High Courts01 Oct 2026Disposed Of

Sheela Devi Vs Sandeep Kumar

Delhi High Court · (2026) 10 DEL CK 0558

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12(2)

High Courts01 Oct 2026Dismissed

Tata Capital Ltd Vs Vaibhav Mittal

Delhi High Court · (2026) 10 DEL CK 0557

High Courts01 Oct 2026Disposed Of

HDFC Bank Ltd Vs Saurav Yadav

Delhi High Court · (2026) 10 DEL CK 0556

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12(2)SARFAESI ActIBC

High Courts01 Oct 2026Disposed Of

M/S Vatika Business Centres Private Limited Vs M/S Padayyappan Progress Fund

Delhi High Court · (2026) 10 DEL CK 0555

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)

High Courts01 Oct 2026Dismissed

Tata Capital Ltd Vs Amit Kumar

Delhi High Court · (2026) 10 DEL CK 0668

High Courts01 Oct 2026Dismissed

Tata Capital Ltd Vs M/s Maharaja Queen Food Court & Anr.

Delhi High Court · (2026) 10 DEL CK 0669

High Courts01 Oct 2026Dismissed

Tata Capital Ltd Vs Sahil Bindra

Delhi High Court · (2026) 10 DEL CK 0670

High Courts01 Oct 2026Disposed Of

M/s. Aust Grain Exports Pty. Ltd. Australia Vs MMTC Ltd. New Delhi

Delhi High Court · (2026) 10 DEL CK 0673

Arbitration and Conciliation Act, 1996-Section 37Indian Stamp Act, 1899

High Courts01 Oct 2026Disposed Of

M/S Matri Sudha - A Charitable Trust Vs M/S Innovative Project Management Services Private Limited

Delhi High Court · (2026) 10 DEL CK 0677

High Courts01 Oct 2026Dismissed

Zoom Insurance Brokers Pvt Ltd Vs Assistant Commissioner Of Income Tax & Anr.

Delhi High Court · (2026) 10 DEL CK 0609

Income Tax Act, 1961-Section 148A(3), 148, 148A(1), 147, 132, 149(1)(b), 148A(b)

High Courts01 Oct 2026Dismissed

Zoom Insurance Brokers Pvt Ltd Vs Assistant Commissioner Of Income Tax Circle 25 1 & Anr.

Delhi High Court · (2026) 10 DEL CK 0597

Income Tax Act, 1961-Section 132, 147, 148, 148A, 148A(1), 148A(3), 148A(b), 149(1)(b)