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Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 310 of 61,482

Tribunals and Commissions01 Oct 2026Dismissed

K. Sankaranarayanan & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3608

Administrative Tribunals Act, 1985-Section 19Indian Railway Establishment Manual, Volume-I-Rule 203.8, 219(j), 219(j)(iii), Para 204.8, 204.9Constitution of India-Article 141

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Tribunals and Commissions01 Oct 2026Disposed Of

Ms. Ekta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3602

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Tribunals and Commissions01 Oct 2026Disposed Of

R. Senguttuvan Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3581

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions01 Oct 2026Dismissed

Devendra Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3741

Administrative Tribunal Act, 1985-Section 19

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Tribunals and Commissions01 Oct 2026Partly Allowed

Smt. Mala Mitra & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3739

Hindu Marriage Act, 1955-Sections 10, 11, 12, 15, 16Code of Criminal Procedure-Section 125Code of Civil Procedure-Order IX Rule 13

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Tribunals and Commissions01 Oct 2026Dismissed

Raj Kumar Dhiman Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3718

Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 16CCS (Conduct) Rules, 1964-Rule 3(1)(iii), 20

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Tribunals and Commissions01 Oct 2026Disposed Of

Rajkumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3710

Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 & 16

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Tribunals and Commissions01 Oct 2026Disposed Of

Akhil Kumar Gupta Vs Union of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3689

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions01 Oct 2026Disposed Of

Mahantesh K Hugar & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3675

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Tribunals and Commissions01 Oct 2026Disposed Of

Radhakrishna Mallya Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3674

Administrative Tribunal, Act 1985-Clause 20 (i)CCS(CCA) Rules, 1965-Rule 16

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Tribunals and Commissions01 Oct 2026Disposed Of

S. Kousalya Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 10 CAT CK 3671

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions01 Oct 2026Disposed Of

Amit Masih & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3656

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions01 Oct 2026

Mohd. Yusuf Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3333

Administrative Tribunal Act, 1985-Section 19Public Premises (Eviction of Unauthorized Occupants) Act, 1971Railway Services (Pension) Rules, 1993-Rule 15(2)

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Tribunals and Commissions01 Oct 2026Dismissed