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12,28,363 judgments in All Courts · page 208 of 61,419

High Courts09 Oct 2026Dismissed

Mausumee Sahoo Vs Santosh Kumar Bisoi

Orissa High Court · (2026) 10 OHC CK 4705

Constitution of India-Articles 226 and 227C.P.C.-Order VII Rule 11, Section 151Hindu Marriage Act, 1955-Section 13(1)(ib), 13(1)
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High Courts09 Oct 2026

Shaik Aamnahmed Vs The State Of Telangana

Telangana High Court · (2026) 10 TEL CK 4703

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483, 480(3)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b), 27, 67Cr.P.C.-Section 437(3)
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High Courts09 Oct 2026Dismissed

Gajanan Govindrao Munde Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 4717

Constitution of India-Article 226Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963-Section 23, 23-A, Sub Section (2) of Section 23-A, Sub Section (3) of Section 23-A, Sub Section (4)(a) of Section 23-AMaharashtra Act No. X of 1984
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High Courts09 Oct 2026Allowed

Sudeep Dhargalkar Vs State Of Goa & Ors.

Bombay High Court · (2026) 10 BOM CK 0382

Constitution of India-Article 226, 233, 243 UGoa Municipalities Act-Section 10, 10(3), 10(4), 10(5), 10(6), Sub Sections 1 to 3 of Section 10
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