Subramaniyan Vs The State Rep By, The Inspector of Police
Madras High Court · (2026) 10 MAD CK 3531
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Madras High Court · (2026) 10 MAD CK 3531
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Chhattisgarh High Court · (2026) 10 CHH CK 3375
Central Administrative Tribunal · (2026) 10 CAT CK 3404
Central Administrative Tribunal · (2026) 10 CAT CK 3399
Central Administrative Tribunal · (2026) 10 CAT CK 3393
Central Administrative Tribunal · (2026) 10 CAT CK 3392
Central Administrative Tribunal · (2026) 10 CAT CK 3391
Central Administrative Tribunal · (2026) 10 CAT CK 3424
Central Administrative Tribunal · (2026) 10 CAT CK 3421
Central Administrative Tribunal · (2026) 10 CAT CK 3420
Central Administrative Tribunal · (2026) 10 CAT CK 3633
Central Administrative Tribunal · (2026) 10 CAT CK 3631
Central Administrative Tribunal · (2026) 10 CAT CK 3612
Central Administrative Tribunal · (2026) 10 CAT CK 3593
Central Administrative Tribunal · (2026) 10 CAT CK 3578
Central Administrative Tribunal · (2026) 10 CAT CK 3563
Central Administrative Tribunal · (2026) 10 CAT CK 3730
Central Administrative Tribunal · (2026) 10 CAT CK 3727
Central Administrative Tribunal · 2025 INSC 920