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Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,562 of 61,645

Tribunals and Commissions27 Apr 2026Allowed

A.H.A. International Co. Ltd. Vs Multisapphire Trading LLP

National Company Law Tribunal · (2026) 04 NCLT CK 2826

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 9(3), 4, 9(5), 14, 14(1), 14(3)(a), 31(1), 33, 13(1)(c), 15, 13(1)(b), 17, 18, 20, 21, 19, 14(2), 14(3)LLP Act, 2008Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions27 Apr 2026Allowed

Team India Managers Limited Vs Desai Agrifoods Private Limited

National Company Law Tribunal · (2026) 04 NCLT CK 2827

Insolvency and Bankruptcy Code, 2016-Section 3(12), 4, 5(8), 7, 7(3)(a), 7(5)(a), 10A, 13(1)(b), 13(1)(c), 14, 14(1), 14(2), 14(3), 14(3)(a), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
High Courts27 Apr 2026Allowed

State Of H.P. Vs Yudhvir Singh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2660

Indian Penal Code-Sections 279, 337 and 338, 71Motor Vehicles Act-Section 184Code of Criminal Procedure-Section 313, 161(1), 164, 162, sub-Section (1) of Section 162
High Courts27 Apr 2026

Sh. Nitesh Gupta Vs State Of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2666

Criminal Procedure Code-Sections 161, 163, 173, 197, 390, 397, 482Indian Penal Code-Sections 119, 167, 201, 217, 218, 220, 323, 341, 342, 409, 506, 509, 166A, 166B, 354, 354A, 354B, 354C, 354D, 370, 375, 376, 376A, 376AB, 376C, 376D, 376DA, 376DBConstitution of India-Article 356
High Courts27 Apr 2026Allowed

Amar Chand Vs Braham Lal

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2672

Himachal Pradesh Panchayati Raj Act, 1994-Section 41, 60, 67, 68, 71Himachal Pradesh Tenancy and Land Reforms Act, 1972-Section 22, 29, 58Code of Civil Procedure, 1908-Section 50, 115, Order VII Rule 10
High Courts27 Apr 2026

Ravi Singh Vs The State Of Madhya Pradesh & Ors.

Madhya Pradesh High Court · (2026) 04 MP CK 2600

Code of Criminal Procedure, 1973-Section 482, 319, 197Public Distribution System (Control) Order, 2001-Clause 6(4), Section 11M.P. Public Distribution System (Control) Order, 2009-Clause 7(2), (7)(9), Section 11