High Courts29 Apr 2026Disposed Of
United India Insurance Co Ltd Vs Bhawna Walia & Ors.
Delhi High Court · (2026) 04 DEL CK 2021
Evidence Act
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,561 of 61,678
High Courts29 Apr 2026Disposed Of
J. S. Bedi Vs Union Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 1982
High Courts29 Apr 2026
Lala Bishambarnath Agarwal Foundation Trust Vs Govt Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 2050
Indian Trusts Act, 1882Charitable & Religious Trusts Act, 1920-Section 7, 7(1), sub-section (1) of section 7, sub-section (2), sub-section (3), sub-section (4)Bombay Public Trusts Act, 1950-Section 22, 66, 72
High Courts29 Apr 2026Disposed Of
The Union Of India Vs Sh Shiv Kumar & Anr.
Delhi High Court · (2026) 04 DEL CK 1943
Minimum Wages Act, 1948
Tribunals and Commissions29 Apr 2026Disposed Of
Ram Prasad Agarwala Suspended Director Of Fairdeal Supplies Ltd. Vs Bijay Murmuria Resolution Professional & Ors.
National Company Law Appellate Tribunal · (2026) 04 NCLAT CK 1896
IBC Code 2016CIRP Regulations, 2016-Regulation 39(1)(b), 36A, 36B, sub-regulation (1)
Tribunals and Commissions29 Apr 2026Dismissed
Mohit Arora Vs PNB Housing Finance Limited
National Company Law Appellate Tribunal · (2026) 04 NCLAT CK 1895
Insolvency and Bankruptcy Code, 2016-Section 14, 94, 94(1), 95, 95 (4), 96, 96(1), 99, 100, 101, 239SARFAESI Act, 2002-Section 13 (2)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7 (1)
Tribunals and Commissions29 Apr 2026Disposed of
Kamlesh Keshavbhai Gondaliya Vs IDBI Trusteeship Services Limited & Anr.
National Company Law Appellate Tribunal · (2026) 04 NCLAT CK 1851
Insolvency and Bankruptcy Code, 2016-Section 95Insolvency and Bankruptcy Code, 2016-Section 7Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions29 Apr 2026Dismissed
Mr. Kunhimahin Moideen Kunhi Vs M/s. Vintage Hotels Private Limited, Mr. Ahamed Nizar Moideen Kunhi Kunhimahin, Mr. Mohammed Shareef Moideen Kunhi Kunhimahin
National Company Law Appellate Tribunal · (2026) 04 NCLAT CK 1839
High Courts29 Apr 2026Dismissed
Lal Chandra Vs Chairman, Human Rights Commission & Others
Uttarakhand High Court · (2026) 04 UK CK 1772
High Courts29 Apr 2026Dismissed
Saksham Chauhan Vs Uttarakhand Subordinate Service Selection Commission
Uttarakhand High Court · (2026) 04 UK CK 1771
High Courts29 Apr 2026Dismissed
Surendra Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1770
High Courts29 Apr 2026Allowed
Anmol Deewan Vs G. B. Pant University Of Agriculture And Technology Pantnagar And Another
Uttarakhand High Court · (2026) 04 UK CK 1769
High Courts29 Apr 2026Disposed Of
Grijesh Kumar Pandey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1768
High Courts29 Apr 2026Dismissed
Sunil Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1767
Uttarakhand Cooperative Societies Act, 2003 - Section 70, 98, 98(1)(h), 98(2)(c)Cooperative Election Rules, 2018 - Rule 50
High Courts29 Apr 2026Disposed Of
Ratika Gaur Vs Indian Overseas Bank And Others
Uttarakhand High Court · (2026) 04 UK CK 1766
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 - Section 11, 13
High Courts29 Apr 2026Disposed Of
M/s Hardev Rawal Electricals. Vs Commissioner, State Goods & Services Tax And Another
Uttarakhand High Court · (2026) 04 UK CK 1765
High Courts29 Apr 2026Disposed Of
Mickey Afzal & Ors Vs M/s MDDA Ramkey ISBT Ltd.
Uttarakhand High Court · (2026) 04 UK CK 1764
Code Of Civil Procedure, 1908 - Section 47Code Of Civil Procedure, 1908 - Order 21 Rule 66, Order 21 Rule 67
High Courts29 Apr 2026Allowed
Mohit Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 1755
Indian Penal Code, 1860 - Section 363, 377, 506Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4, 4(2)Code Of Criminal Procedure, 1973 - Section 164, 313, 437A
High Courts29 Apr 2026Dismissed
State Of Uttarakhand And Others Vs Madhav Prasad Dobhal And Another
Uttarakhand High Court · (2026) 04 UK CK 1754
High Courts29 Apr 2026Disposed Of
TT Energy Private Limited Vs Principal Chief Engineer Cum Secretary, energy & Power Department, Government Of Sikkim, Kazi Road, Gangtok, East Sikkim - 737101 & Ors
Sikkim High Court · (2026) 04 SIK CK 1649
Arbitration And Conciliation Act, 1996 - Section 12, 17